The Secretary To Government vs K.Kandasamy
2021 Latest Caselaw 10242 Mad

                                                                                  W.A.No.557 of 2021


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED:21.04.2021

                                                        CORAM:

                           THE HONOURABLE MR. JUSTICE M.SATHYANARAYANAN

                                                          AND

                                   THE HONOURABLE MR. JUSTICE P.RAJAMANICKAM

                                                   W.A.No.557 of 2021
                                                and C.M.P.No.2263 of 2021

                     1.The Secretary to Government,
                       Co-operative Food and Consumer
                      Production (CE2) Department,
                       Fort St.George, Chennai 09.

                     2.The Registrar of Co-operative Societies,
                      N.V.Natarajan Maligai,
                       170, Periyar EVR High Road,
                       Kilpauk, Chennai 10.
                                                                                ....Appellants

                                                           Vs

                     K.Kandasamy                                              ..Respondent

                     Prayer:-          Writ Appeal filed under Clause 15 of the Letters Patent
                     against the order passed in W.P.NO.10418/2011 dated 04.08.2011 passed
                     by this Court.
                               For Appellant            : Mr.L.P.Shamugasundaram
                                                          Special Government Pleader
                                                          (Cooperatives)

https://www.mhc.tn.gov.in/judis/                            1
                                                                                   W.A.No.557 of 2021




                               For Respondent                : Mr.S.Sivakumar

                                                    JUDGMENT

[Order of the Court was made by M.SATHYANARAYANAN, J.] It is represented that the order which is the subject matter of

challenge, passed in the Writ Petition itself, came to be complied vide

G.O.(D).No.172 of Cooperation, Food and Consumer Protection (CE2)

Department, dated 26.09.2012.

2. Mr.L.P.Shanmugasundaram, learned Special Government

Pleader (Cooperative) has also invited the attention of this Court to the

communication of the Additional Registrar of Cooperative Societies,

(Marketing, Planning and Development), Office of the Registrar of

Cooperative Societies, Chennai 600 010, dated 20.04.2021 in

R.C.NO.70067/2011/CP3, addressed to the office of the Special

Government Pleader (Cooperatives), High Court of Madras and would

submit that in the light of the information furnished in the Tabular

Column, nothing remains for further adjudication in this Writ Appeal.

W.A.No.557 of 2021

3. This Court heard the submission of the learned counsel

appearing for the respondents also.

4. In the light of the subsequent development, no adjudication is

necessary for this Writ Appeal. The above cited Government Order as

well as the communication of the Additional Registrar of Cooperative

Societies, (Marketing, Planning and Development), dated 20.04.2021, are

taken on file and recorded.

5. In the light of the same, the Writ Appeal is dismissed as

infructuous. No costs. Consequently connected miscellaneous petition is

closed.

                                                                  [M.S.N., J.,]     [P.R.M., J]
                                                                           21.04.2021

                     Index           : No
                     Internet        :Yes
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                                                    W.A.No.557 of 2021




                                       M.SATHYANARAYANAN, J.,
                                                         and
                                           P.RAJAMANICKAM, J.,

                                                                   sk




                                              W.A.No.557 of 2021




                                                       21.04.2021

https://www.mhc.tn.gov.in/judis/ 4