The President vs S.M.Hussain
2021 Latest Caselaw 10097 Mad

                                                                              C.R.P(MD).No.798 of 2014


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 20.04.2021

                                                     CORAM:

                                   THE HONOURABLE MR.JUSTICE A.A.NAKKIRAN
                                           C.R.P(MD)(PD).No.798 of 2014
                                             and M.P.(MD)No.1 of 2014
                 The President
                 Muslim Jamaath Committee,
                 Periya Pallivasal,
                 Thiruppathur,
                 Sivagangai District               ... Petitioner/2nd Respondent/2nd Respondent

                                                         Vs.
                 1.S.M.Hussain
                 2.K.S.Abdul Rasheeth
                 3.B.Allabaksh
                 4.A.Madharsha                    ...Respondents 1 to 4/Appellants/
                                                             Petitioners

                 5.The Tamil Nadu State
                 Represented through the
                 Sivagangai District Collector          ...5th Respondent/1st Respondent
                                                                /1st Respondent

                 PRAYER: This Civil Revision Petition is filed under Article 227 of the
                 Constitution of India against the judgment and decree dated 30.09.2013 passed in
                 C.M.A(MD)No.12 of 2000 in partly reversing the order dated 26.08.2008 passed
                 by the Assistant Settlement Officer in S.R.No.15/02 Thiruppathur/ rl;lk; CE
                 30/63.

                 4/4

https://www.mhc.tn.gov.in/judis/
                                                                                C.R.P(MD).No.798 of 2014




                                         For Petitioner    : Mr.R.Venkatesan
                                         For R1 to R4      : Mr.T.Lajapathi Roy
                                         For R5            : Mr.V.R.Shanmuganathan
                                                             Special Government Pleader



                                                          ORDER

This Civil Revision Petition has been filed against the judgment and decree

dated 30.09.2013 passed in C.M.A(MD)No.12 of 2000 in partly reversing the

order dated 26.08.2008 passed by the Assistant Settlement Officer in S.R.No.

15/02 Thiruppathur/ CE 30/63.

2.When the matter is taken up for hearing, the learned Special Government

Pleader appearing for the fifth respondent/State submits that as per Section 30 of

Tamilnadu Minor Inams (Abolition and coversion into Ryotwari) Act, 1963, the

revision is not maintainable. The petitioner shall file an appeal before the Special

Appellate Tribunal consisting of two Judges of the High Court nominated from

time to time by the Chief Justice in this behalf.

https://www.mhc.tn.gov.in/judis/ C.R.P(MD).No.798 of 2014

3. Heard the learned counsel for the petitioner on the above submission.

4. In view of the above, this Civil Revision Petition is dismissed as not

maintainable. However, the petitioner is at liberty to file an appeal before the

Special Appellate Tribunal. No costs.

5.The Registry is directed to return the original impugned order to the

learned counsel for the petitioner after obtaining certified copies.

                                                                                     19.04.2021
                 Internet : Yes / No
                 Index             : Yes / No
                 CM
                 To:
                 1. The

Represented through thereafter Sivagangai District Collector

2.The Section Officer, V.R Section, Madurai Bench of Madras High Court Madurai

https://www.mhc.tn.gov.in/judis/ C.R.P(MD).No.798 of 2014

A.A.NAKKIRAN, J.

CM

Order made in C.R.P(MD)(PD).No.798 of 2014 and M.P.(MD)No.1 of 2014

Dated:

19.04.2021

https://www.mhc.tn.gov.in/judis/