Uttam Singh Alias Amar Singh vs Gurpreet Kaur
2026 Latest Caselaw 2575 MP

Citation : 2026 Latest Caselaw 2575 MP
Judgement Date : 14 March, 2026

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Madhya Pradesh High Court

Uttam Singh Alias Amar Singh vs Gurpreet Kaur on 14 March, 2026

         NEUTRAL CITATION NO. 2026:MPHC-JBP:21003




                                                                   1                             MCC-226-2026
                                 IN     THE      HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                     BEFORE LOK ADALAT
                                                HON'BLE SHRI JUSTICE VIVEK JAIN
                                                               &
                                          SHRI SANJAY RAM TAMRAKAR, SR. ADVOCATE
                                                      ON THE 14th OF MARCH, 2026
                                                    MISC. CIVIL CASE No. 226 of 2026
                                                  UTTAM SINGH ALIAS AMAR SINGH
                                                             Versus
                                                         GURPREET KAUR
                           Appearance:
                                 Shri Parmansh Manu - Advocate for the petitioner.

                                                                       ORDER

The present petition has been filed for restoration of FA No. No.639 of 2025 which was dismissed for want of compliance of common conditional order dated 14.08.2025.

On due consideration, application is allowed. FA No.639 of 2025 is restored to its original file subject to payment of cost of Rs.500/- to be paid to the State Legal Services Authority (SLSA) Jabalpur and subject to curing defects in the main case within 30 days from

today.

The petition stands disposed off.





                                        (VIVEK JAIN)                                 (SANJAY RAM TAMRAKAR)
                                          MEMBER                                             MEMBER
                           nks

NEUTRAL CITATION NO. 2026:MPHC-JBP:21003

2 MCC-226-2026