Madhya Pradesh High Court

Imraj @ Sherif Khan vs The State Of Madhya Pradesh on 10 May, 2025

          NEUTRAL CITATION NO. 2025:MPHC-JBP:22162




                                                                 1                       MCRC-33035-2021
                                IN     THE       HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                   BEFORE LOK ADALAT
                                         HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA
                                                             &
                                           SHRI SANJAY AGRAWAL, SR. ADVOCATE
                                                        ON THE 10th OF MAY, 2025
                                               MISC. CRIMINAL CASE No. 33035 of 2021
                                             IMRAJ @ SHERIF KHAN AND OTHERS
                                                          Versus
                                        THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                Parties through their counsel.

                                                                     ORDER

The matter is placed before the Lok Adalat.

The petitioners have been acquitted vide judgment dated 19.11.2024, therefore, with the passage of time, the petition is rendered infructuous.

Accordingly, this MCRC stands disposed off having been rendered infructuous.

(DEVNARAYAN MISHRA) (SANJAY AGRAWAL) MEMBER MEMBER $A