Madhya Pradesh High Court

Jitendra Singh Yadav vs The State Of Madhya Pradesh on 10 May, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

         NEUTRAL CITATION NO. 2025:MPHC-JBP:25041




                                                                 1                            WP-26785-2018
                                IN     THE       HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                    BEFORE LOK ADALAT
                                           HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                            &
                                         SHRI SANJAY RAM TAMRAKAR, SR. ADVOCATE
                                                        ON THE 10th OF MAY, 2025
                                                    WRIT PETITION No. 26785 of 2018
                                                  JITENDRA SINGH YADAV
                                                          Versus
                                        THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                Parties through their counsel.

                                                                     ORDER

The petitioner has filed this petition seeking investigation on the complaint of the petitioner and prosecute the guilty. No notices have been issued till date.

Petitioner has an alternative and efficacious remedy in the light of the judgment rendered by Hon'ble Supreme Court in the case of Sakiri Vasu Vs. State of U.P. and Others (2008) 2 SCC 409 . Accordingly, petitioner is relegated to avail such remedy in accordance with law, if any cause of action

still survives.

In above terms, this writ petition is disposed of.





                                   (VIVEK AGARWAL)                               (SANJAY RAM TAMRAKAR)
                                       MEMBER                                            MEMBER
                           PG

NEUTRAL CITATION NO. 2025:MPHC-JBP:25041

2 WP-26785-2018