Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Govind Sen vs The State Of Madhya Pradesh
2025 Latest Caselaw 5295 MP

Citation : 2025 Latest Caselaw 5295 MP
Judgement Date : 8 March, 2025

Madhya Pradesh High Court

Govind Sen vs The State Of Madhya Pradesh on 8 March, 2025

Author: Vivek Agarwal
Bench: Vivek Agarwal
          NEUTRAL CITATION NO. 2025:MPHC-JBP:11652




                                                                  1                              CRR-2707-2021
                                  IN     THE      HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                       BEFORE LOK ADALAT
                                               HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                                &
                                               SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                       ON THE 8 th OF MARCH, 2025
                                                  CRIMINAL REVISION No. 2707 of 2021
                                                      GOVIND SEN AND OTHERS
                                                               Versus
                                                   THE STATE OF MADHYA PRADESH
                           Appearance:
                              Parties through their counsel.

                                                                      ORDER

Per: Justice Vivek Agarwal The applicants have filed the present criminal revision being aggrieved by the order dated 07.10.2021 in S.T.No. 30/2020 by the 4th Additional Sessions Judge, Narsinghpur, District Narsinghpur.

During pendency of this revision, the main S.T.No.30/2020 has been finally decided by judgment dated 29.10.2021, whereby the applicants have been acquitted. Hence, nothing remains in the matter to be decided and the

same has become infructuous.

Accordingly, this criminal revision is disposed of as infructuous.

                                   (VIVEK AGARWAL)                                   (ADITYA ADHIKARI)
                                       MEMBER                                             MEMBER
                           L.R.








NEUTRAL CITATION NO. 2025:MPHC-JBP:11652

2 CRR-2707-2021

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter