Citation : 2025 Latest Caselaw 2200 MP
Judgement Date : 29 July, 2025
WPNo.3022 of 2022
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No.3022 of 2020
(AMREESH PATHAK AND OTHERS Vs THE STATE OF M.P. AND OTHERS)
WP/8996/2016,WP/9423/2016,WP/10638/2016,WP/12969/2016,WP/13943/2016,
WP/14973/2016, WP/4850/2017, WP/8686/2018, WP/9551/2018, WP/28769/2018,
WA/21/2019, WA/1106/2019, WA/1265/2019, WP/11612/2019, WP/2439/2020,
WP/2561/2020, WP/2627/2020, WP/2885/2020, WP/2919/2020, WP/2983/2020,
WP/3075/2020, WP/3301/2020, WP/3885/2020, WP/4230/2020, WP/4266/2020,
WP/4481/2020, WP/4632/2020, WP/4657/2020, WP/4764/2020, WP/4815/2020,
WP/4906/2020, WP/4965/2020, WP/5020/2020, WP/5031/2020, WP/5047/2020,
WP/5112/2020, WP/5114/2020, WP/5233/2020, WP/5367/2020, WP/5398/2020,
WP/5479/2020, WP/5740/2020, WP/5887/2020, WP/5952/2020, WP/5973/2020,
WP/6016/2020, WP/6074/2020, WP/6825/2020, WP/6829/2020, WP/8482/2020,
WA/703/2021, WP/13214/2021, WA/217/2022, WA/239/2022, WA/240/2022,
WA/244/2022, WA/264/2022, WA/265/2022, WA/266/2022, WA/291/2022,
WA/323/2022, WA/333/2022, WA/338/2022, WA/348/2022, WA/349/2022,
WA/353/2022, WA/354/2022, WA/362/2022, WA/363/2022, WA/402/2022,
WA/403/2022, WA/406/2022, WA/421/2022, WA/450/2022, WA/451/2022,
WP/3348/2022, WP/3351/2022, WP/4575/2022, WP/4842/2022, WP/5001/2022,
WP/5030/2022, WP/5076/2022, WP/5175/2022, WP/5464/2022, WP/5607/2022,
WP/5651/2022, WP/5652/2022, WP/5657/2022, WP/5778/2022, WP/5780/2022,
WP/5781/2022, WP/5782/2022, WP/5783/2022, WP/5786/2022, WP/5838/2022,
WP/5857/2022, WP/5927/2022, WP/6048/2022, WP/6122/2022, WP/6240/2022,
WP/6302/2022, WP/6387/2022, WP/6389/2022, WP/6419/2022, WP/6425/2022,
WP/6427/2022, WP/6620/2022, WP/6832/2022, WP/6901/2022, WP/6956/2022,
WP/7188/2022, WP/7242/2022, WP/7249/2022, WP/7251/2022, WP/7252/2022,
WP/7272/2022, WP/7436/2022, WP/7438/2022, WP/7577/2022, WP/7685/2022,
WP/7686/2022, WP/7803/2022, WP/7872/2022, WP/7939/2022, WP/8166/2022,
WP/8199/2022, WP/8312/2022, WP/8315/2022, WP/8554/2022, WP/8932/2022,
WP/9416/2022, WP/9441/2022, WP/9454/2022, WP/9649/2022, WP/9737/2022,
WP/9864/2022, WP/10106/2022, WP/10176/2022, WP/10184/2022,
WP/10546/2022, WP/11724/2022, WP/12640/2022, WP/13108/2022,
WP/13412/2022, WP/13713/2022, WP/13904/2022, WP/14124/2022,
WP/18001/2022, WP/18093/2022, WP/18382/2022, WP/19382/2022,
WP/23861/2022, WP/24194/2022, WP/24775/2022, WP/24778/2022,
WP/25263/2022, WP/26054/2022, WP/26374/2022, WP/26397/2022,
WP/26679/2022, WP/26773/2022, WP/26819/2022, WP/27486/2022,
WP/27517/2022, WP/27658/2022, WP/27684/2022, WP/27850/2022,
WP/28707/2022, WP/28735/2022, WP/28749/2022, WP/29036/2022,
WP/29048/2022, WP/29280/2022, WP/7/2023, WP/270/2023, WP/693/2023,
WP/1369/2023, WP/1537/2023, WP/1796/2023, WP/1804/2023, WP/2012/2023,
WP/2019/2023, WP/2359/2023, WP/2505/2023, WP/2506/2023, WP/2516/2023,
WP/2560/2023, WP/2574/2023, WP/2693/2023, WP/3049/2023, WP/3287/2023,
WP/3347/2023, WP/3438/2023, WP/3867/2023, WP/3920/2023, WP/4066/2023,
WP/4122/2023, WP/4701/2023, WP/4912/2023, WP/4944/2023, WP/4955/2023,
WP/5291/2023, WP/5572/2023, WP/5634/2023, WP/5664/2023, WP/5682/2023,
WP/5685/2023, WP/5686/2023, WP/5704/2023, WP/5835/2023, WP/5929/2023,
WP/5945/2023, WP/6312/2023, WP/6615/2023, WP/6902/2023, WP/6904/2023,
WP/6906/2023, WP/7064/2023, WP/7201/2023, WP/7210/2023, WP/7356/2023,
WP/7358/2023, WP/7371/2023, WP/8452/2023, WP/8853/2023, WP/9178/2023,
WP/9283/2023, WP/9431/2023, WP/9949/2023, WP/10411/2023, WP/10412/2023,
WP/10855/2023, WP/10953/2023, WP/12034/2023, WP/12636/2023,
WP/12729/2023, WP/13389/2023, WP/13399/2023, WP/13869/2023,
WP/14530/2023, WP/14723/2023, WP/15029/2023, WP/15449/2023,
WP/16178/2023, WP/16876/2023, WP/18259/2023, WP/18402/2023,
WP/18411/2023, WP/19456/2023, WP/20582/2023, WP/20739/2023,
WP/22422/2023, WP/23031/2023, WP/23443/2023, WP/23500/2023,
WP/24532/2023, WP/24888/2023, WP/25057/2023, WP/25451/2023,
WP/27068/2023, WP/27448/2023, WP/27789/2023, WP/28462/2023,
WP/28881/2023, WP/29019/2023, WP/29089/2023, WP/29341/2023,
WP/29551/2023, WP/29797/2023, WP/29844/2023, WP/30047/2023,
WP/30187/2023, WP/30515/2023, WP/30847/2023, WP/30906/2023,
WP/31004/2023, WP/31022/2023, WP/31080/2023, WP/31085/2023,
WP/31095/2023, WP/31185/2023, WP/31206/2023, WP/31378/2023,
WP/31416/2023, WP/31631/2023, WP/31765/2023, WP/31774/2023,
WP/32109/2023, WP/32127/2023, WP/99/2024, WP/119/2024, WP/191/2024,
WP/301/2024, WP/495/2024, WP/544/2024, WP/583/2024, WP/615/2024,
WP/725/2024, WP/759/2024, WP/795/2024, WP/944/2024, WP/1175/2024,
WP/1205/2024, WP/1229/2024, WP/1420/2024, WP/1422/2024, WP/1435/2024,
WP/1569/2024, WP/1698/2024, WP/1703/2024, WP/1752/2024, WP/1949/2024,
WP/1951/2024, WP/2249/2024, WP/2359/2024, WP/2362/2024, WP/2780/2024,
WP/2826/2024, WP/2970/2024, WP/3143/2024, WP/3246/2024, WP/3485/2024,
WP/3631/2024, WP/3742/2024, WP/3965/2024, WP/4003/2024, WP/4092/2024,
WP/4169/2024, WP/4314/2024, WP/4383/2024, WP/4445/2024, WP/4507/2024,
WP/4719/2024, WP/4896/2024, WP/4927/2024, WP/5116/2024, WP/5244/2024,
WP/5276/2024, WP/5914/2024, WP/6261/2024, WP/6340/2024, WP/6520/2024,
WP/6598/2024, WP/6679/2024, WP/6734/2024, WP/6951/2024, WP/6959/2024,
WP/7177/2024, WP/7249/2024, WP/7334/2024, WP/7340/2024, WP/7419/2024,
WP/7998/2024, WP/8322/2024, WP/8853/2024, WP/9349/2024, WP/9489/2024,
WP/9691/2024, WP/9734/2024, WP/10132/2024, WP/10275/2024,
WP/10524/2024, WP/11057/2024, WP/11088/2024, WP/11253/2024,
WP/12074/2024, WP/12111/2024, WP/13031/2024, WP/13148/2024,
WP/13185/2024, WP/13413/2024, WP/14167/2024, WP/14241/2024,
WP/14917/2024, WP/15499/2024, WP/16152/2024, WP/16320/2024,
WP/16440/2024, WP/16469/2024, WP/16488/2024, WP/16740/2024,
WP/16968/2024, WP/17170/2024, WP/17859/2024, WP/18239/2024,
WP/18473/2024, WP/18504/2024, WP/18723/2024, WP/19038/2024,
WP/19517/2024, WP/20518/2024, WP/20804/2024, WP/21207/2024,
WP/21301/2024, WP/21324/2024, WP/21483/2024, WP/21494/2024,
WP/21805/2024, WP/22383/2024, WP/22812/2024, WP/23586/2024,
WP/23961/2024, WP/24225/2024, WP/24458/2024, WP/24524/2024,
WP/24882/2024, WP/25007/2024, WP/25088/2024, WP/25790/2024,
WP/26195/2024, WP/26988/2024, WP/27185/2024, WP/27670/2024,
WP/27809/2024, WP/28008/2024, WP/28519/2024, WP/28764/2024,
WP/29011/2024, WP/30013/2024, WP/31107/2024, WP/31134/2024,
WP/31222/2024, WP/31514/2024, WP/32152/2024, WP/32347/2024,
WP/33010/2024, WP/33567/2024, WP/34250/2024, WP/34317/2024,
WP/34986/2024, WP/35215/2024, WP/35853/2024, WP/35936/2024,
WP/36480/2024, WP/36964/2024, WP/37171/2024, WP/37901/2024,
WP/38029/2024, WP/38393/2024, WP/38828/2024, WP/38833/2024,
WP/38956/2024, WP/38991/2024, WP/39310/2024, WP/39326/2024,
WP/39608/2024,
WP/39859/2024,WP/40796/2024,WP/41123/2024,WP/42020/2024,WP/6/2025
WP/419/2025, WP/1317/2025, WP/1420/2025, WP/1972/2025, WP/2293/2025,
WP/2550/2025, WP/2576/2025, WP/2619/2025, WP/2764/2025, WP/2796/2025,
WP/3457/2025, WP/3663/2025, WP/3716/2025, WP/3748/2025, WP/3837/2025,
WP/4025/2025, WP/4078/2025, WP/5176/2025, WP/5640/2025, WP/5820/2025,
WP/6221/2025, WP/6694/2025, WP/8366/2025, WP/8502/2025,
WP/8718/2025,WP/8755/2025,WP/9553/2025,WP/9852/2025,WP/10036/2025,WP/
10060/2025, WP/10892/2025, WP/10909/2025, WP/11257/2025, WP/12371/2025
Dated:29-07-2025
Shri D.K. Dixit, learned Sr. Counsel with Shri Anshul Dixit,
Shri Manoj Sharma, learned Sr. Counsel with Ms. Shrankhala
Dorekar, Ms. Anjali Banerjee, learned Senior Counsel with Ms. Shail
Patel, Shri Vikas Mahawar, Shri Vijay Kumar Pandey, Shri
K.K.Pandey, Shri S.P.Dubey, ShriGopal Singh, Shri S.P.Mishra, Shri
Prasanna R.Bhatnagar,learned counsel (through VC), Shri Ajay
Kumar Jain, Shri Rajeev Badkur, Shri Vijay Tripathi, Shri Praveen
Yadav, Shri Praveen Dubey, Ms. Jailaxmi Aiyer, Shri Ratnesh Yadav,
Shri Satyendra Dubey and Shri Aman Tiwari, learned counsels for the
petitioners.
Shri Swapnil Ganguli, learned Deputy Advocate General with Shri
Gaurav Maheshwari, learned counsel for the State.
Arguments on clarification are addressed.
Arguments heard, judgment reserved.
(SANJEEV SACHDEVA) (VINAYSARAF)
CHIEF JUSTICE JUDGE
rk
RAVIKAN
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=PRINCIPAL BENCH JABALPUR, 2.5.4.20=a8d9b14ac58cf947b7ed23741112684b 5277de5c828d98b25803bbc1b20fce6e,
T KEWAT postalCode=482001, st=Madhya Pradesh, serialNumber=B4ADF2781367121A8C6194CA0 D70E6499C424F691EB777334632E1B1713FB62 4, cn=RAVIKANT KEWAT Date: 2025.07.31 12:03:23 +05'30'
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!