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Mahesh Verma vs Swami Ramkrishna Shiksha Vikas Samiti ...
2024 Latest Caselaw 15073 MP

Citation : 2024 Latest Caselaw 15073 MP
Judgement Date : 20 May, 2024

Madhya Pradesh High Court

Mahesh Verma vs Swami Ramkrishna Shiksha Vikas Samiti ... on 20 May, 2024

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 976 of 2023 (MAHESH VERMA Vs SWAMI RAMKRISHNA SHIKSHA VIKAS SAMITI LAKHNADON)

Dated : 20-05-2024 Shri Prakash Upadhyay - Advocate for applicant.

None for non-applicant.

Notice is served but none appeared on behalf of non-applicant. Heard on admission.

Till the final disposal of this appeal, the Trial Court shall not pass any

order or judgment.

List after Summer Vacation, 2024.

(DEVNARAYAN MISHRA) JUDGE

HK

 
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