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Mahesh Sonane vs Madhya Pradesh Housing And ...
2024 Latest Caselaw 14971 MP

Citation : 2024 Latest Caselaw 14971 MP
Judgement Date : 20 May, 2024

Madhya Pradesh High Court

Mahesh Sonane vs Madhya Pradesh Housing And ... on 20 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                ON THE 20 th OF MAY, 2024
                                            WRIT PETITION No. 13690 of 2024

                          BETWEEN:-
                          MAHESH SONANE S/O SHRI SHANKAR RAO SONANE,
                          AGED ABOUT 68 YEARS, OCCUPATION: RETIRED
                          BRANCH OFFICER R/O E-8/240 G-4 TRILOCHAN NAGAR
                          TRILANGA GULMOHAR BHOPAL, DISTRICT BHOPAL
                          (MADHYA PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI ABHINAV SHRIVASTAVA - ADVOCATE )

                          AND
                          1.    MADHYA     PRADESH    HOUSING   AND
                                INFRASTRUCTURE   DEVELOPMENT  BOARD
                                THROUGH ITS COMMISSIONER PARYAVAS
                                BHAVAN MOTHER TERESA ROAD BHOPAL
                                (MADHYA PRADESH)

                          2.    CHIEF ACCOUNTANTS     OFFICER,  MADHYA
                                PRADESH HOUSING AND INFRASTRUCTURE
                                DEVELOPMENT     BOARD,    THROUGH    ITS
                                COMMISSIONER PARYAVAS BHAVAN, MOTHER
                                TERESA ROAD, BHOPAL (MADHYA PRADESH)

                          3.    STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL     SECRETARY       (FINANCE)
                                GOVERNMENT OF MADHYA PRADESH VALLABH
                                BHAWAN, BHOPAL (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S. S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi

Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 5/21/2024
1:07:53 PM
                                                             2
                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          nks









 
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