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Shankardeen Pandey vs Tribhuvan Prasad Pandey
2024 Latest Caselaw 14889 MP

Citation : 2024 Latest Caselaw 14889 MP
Judgement Date : 17 May, 2024

Madhya Pradesh High Court

Shankardeen Pandey vs Tribhuvan Prasad Pandey on 17 May, 2024

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         FA No. 473 of 2017
                                 (SHANKARDEEN PANDEY AND OTHERS Vs TRIBHUVAN PRASAD PANDEY AND OTHERS)

                           Dated : 17-05-2024
                                 Shri Rambihari Gautam - Advocate for appellants.

                                 Shri V.K. Dubey - Advocate for respondents no.1 to 4.

Shri Dhananjay Asati - Advocate for respondents no.6 to 8. None for respondents no.9 to 11 Shri Vinod Tiwari - Panel Lawyer for the State.

Learned counsel for appellant submitted that he has supplied the copies of memo of appeal and impugned judgment alongwith I.As. to learned counsel for respondent no.6 to 8 today itself.

Learned counsel for respondents seek time to file reply of I.A. No.6007/2024.

List after ensuing Summer Vacation.

(DEVNARAYAN MISHRA) JUDGE

HK

 
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