Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Prem Narayan Sharma vs Principal Secretary
2024 Latest Caselaw 14873 MP

Citation : 2024 Latest Caselaw 14873 MP
Judgement Date : 17 May, 2024

Madhya Pradesh High Court

Prem Narayan Sharma vs Principal Secretary on 17 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                ON THE 17 th OF MAY, 2024
                                            WRIT PETITION No. 12144 of 2024

                          BETWEEN:-
                          PREM NARAYAN SHARMA S/O LATE RAM GOPAL
                          SHARMA, AGED ABOUT 64 YEARS, OCCUPATION:
                          RETIRED READER GRADE 2, R/O RADHE KRISHNA
                          MANDIR, AWADPURA, GWALIOR, (MADHYA PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI PRADEEP KUMAR SHRIVASTAVA - ADVOCATE)

                          AND
                          1.    PRINCIPAL SECRETARY LAW LEGISLATIVE
                                AFFAIRS   DEPARTMENT     VINDHYANCHAL
                                BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    REGISTRAR GENERAL, HONBLE HIGH COURT
                                DISTRICT JABALPUR (MADHYA PRADESH)

                          3.    PRINCIPAL DISTRICT AND SESSION JUDGE,
                                DATIA DISTRICT DATIA (MADHYA PRADESH)

                          4.    PRINCIPAL JUDGE FAMILY COURT DISTRICT
                                DATIA (MADHYA PRADESH)

                          5.    DISTRICT TREASURY OFFICER, DATIA DISTRICT
                                DATIA (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENTS
                          NO.1, 2 AND 4)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: LORETTA RAJ
Signing time: 5/22/2024
11:23:10 AM
                                                             2
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023.

Hence, they plead that this petition be also disposed off on the same terms. In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                 CHIEF JUSTICE                                           JUDGE
                          LR








 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter