Citation : 2024 Latest Caselaw 14425 MP
Judgement Date : 16 May, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 16 th OF MAY, 2024
WRIT PETITION No. 12707 of 2024
BETWEEN:-
1. PRAMOD KUMAR JAIN S/O SHRI KOMAL CHAND
JAIN, AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED ASSTT. ENGINEER R/O F-18 GOPALBAG
NEAR GOPAL SADAN DAMOH NAKA DISTRICT
JABALPUR (MADHYA PRADESH)
2. DHNYA KUMAR JAIN S/O SHRI KHEM CHAND
JAIN, AGED ABOUT 66 YEARS, RETD. ASSTT.
ENGINEER, R/O PURANA BAZAR NO.1,
MAHAVEER WARD NEAR JAIN MANDIR DAMOH
KHAS DAMOH (MADHYA PRADESH)
3. RISHABH KUMAR JAIN S/O SHRI BABU LAL JAIN,
AGED ABOUT 67 YEARS, RETIRED ASSTT.
ENGINEER R/O 342, JAIN MANDIR ROAD, NEHA
NAGAR, MAKRONIA MUHAL SAGAR (MADHYA
PRADESH)
4. TEJLAL DEHERIYA S/O SHRI KUWAR LAL
DAHERIYA, AGED ABOUT 65 YEARS, RETIRED
ASSTT. ENGINEER R/O HIG-36, ROYAL SCHOOL
ROAD, MAHARANA PRATAP WARD,
DHANVANTRI NAGAR JABALPUR (MADHYA
PRADESH)
5. SUBODH KUMAR JAIN S/O SHRI GULAB CHAND
JAIN, AGED ABOUT 68 YEARS, RETIRED SUB
ENGINEER R/O SHAKTI NAGAR, NEHA NAGAR,
NEAR JAIN MANDIR, MAKRONIA, MAKRONIA
MUHAL DISTRICT SAGAR (MADHYA PRADESH)
6. LALIT KUMAR KHARE S/O SHRI BRIJ KISHORE
KHARE, AGED ABOUT 68 YEARS, OCCUPATION:
RETIRED ASSTT, ENGINEER R/O 5/327 OMSHRI
STATE BANK COLONY SHIVJI WARD TILI SAGAR
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 18-05-2024
13:54:50
2
(MADHYA PRADESH)
7. LAXMI NARAYAN KESHARWANI S/O SHRI
THAKUR DAS KESHWANI, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED SUB ENGINEER
R/O HOUSE NO 94 BHETAR BAZAR KESHARI
NAGAR NEAR SANKAT MOCHAK MANDIR
JAWAHARGANJ SAGAR DISTRICT SAGAR
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY MINISTRY OF WATER RESOURCES
DEPARTMENT MANTRALAYA, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
2. ENGINEER IN CHIEF, WATER RESOURCES
D EPARTM EN T NARMADA BHAWAN BHOPAL
(MADHYA PRADESH)
3. CHIEF ENGINEER, WATER RESOURCES
DEPARTMENT, GANGA BASIN SEONI DISTRICT
SEONI (MADHYA PRADESH)
4. SUPT. ENGINEER, HIRAN WATER RESOURCES,
CIRCLE JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
5. EXECUTIVE ENGINEER HIRAN WATER
R ES OUR CES DIVISION JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)
6. CHIEF ENGINEER, WATER RESOURCES
DEPARTMENT SAGAR (MADHYA PRADESH)
7. EXECUTIVE ENGINEER, (IRRIGATION) DAMOH
(MADHYA PRADESH)
8. EXECUTIVE ENGINEER WATER RESOURCES
DEPARTMENT SAGAR, (MADHYA PRADESH)
9. CHIEF ENGINEER, WAIN GANGA KACHHAR,
DISTRICT SEONI (MADHYA PRADESH)
10. EXEUCITVE ENGINEER, WATER RESOURCE
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 18-05-2024
13:54:50
3
D EPARTM EN T DIVISION MANDLA (MADHYA
PRADESH)
11. CHIEF ENGINEER, BOODHI NARMADA BHAWAN
BHOPAL (MADHYA PRADESH)
12. EXECUTIVE ENGINEER, GEO HYDROLOGIST
GWAS UNIT NO 3 SAGAR (MADHYA PRADESH)
13. CHIEF ENGINEER DHASAAN KEN BASIN WATER
RESOURCES DEPARTMENT DISTRICT SAGAR
(MADHYA PRADESH)
14. DIVISIONAL PENSION OFFICER, DIVISION
J A B A L P U R DISTRICT JABALPUR (MADHYA
PRADESH)
15. DISTRICT TREASURY OFFICER, DEPARTMENT OF
TREASURY AND ACCOUNTS DISTRICT JABALPUR
(MADHYA PRADESH)
16. SENIOR ACCOUNTS OFFICER (PENSION)
PRESCRIBED AUTHORITY DEPARTMENT OF
TREASURY ACCOUNTS AND PENSION DIVISION
BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)
17. DISTRICT TREASURY OFFICER, DEPARTMENT OF
TREASURY AND ACCOUNTS DISTRICT SAGAR
(MADHYA PRADESH)
18. DISTRICT TREASURY OFFICER, DEPARTMENT OF
TREASURY A N D ACCOUNTS DAMOH (MADHYA
PRADESH)
19. DISTRICT TREASURY OFFICER, DEPARTMENT OF
TREASURY AND ACCOUNTS MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
SKM
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