Citation : 2024 Latest Caselaw 14351 MP
Judgement Date : 15 May, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 489 of 2020 (VIKRAM LAL Vs GOPAL GAUSHALA SAMITI NAGDA THR. SHRI BALESHWAR DAYAL JAISWAL S/O LATE BASANTI LAL JAISWAL AND OTHERS)
Dated : 15-05-2024 Shri Sudeep Bhargava, learned counsel for the appellant.
Counsel for the appellant prays for time to file certified copy of the trial court judgment.
List after filing certified copy of the trial court judgment.
(HIRDESH) JUDGE
hk/
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