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Chandrabhan Singh Lodhi vs The State Of Madhya Pradesh
2024 Latest Caselaw 13529 MP

Citation : 2024 Latest Caselaw 13529 MP
Judgement Date : 9 May, 2024

Madhya Pradesh High Court

Chandrabhan Singh Lodhi vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 9 th OF MAY, 2024
                                           WRIT PETITION No. 12047 of 2024

                           BETWEEN:-
                           CHANDRABHAN SINGH LODHI S/O SHRI MULU SINGH
                           LODHI, AGED ABOUT 65 YEARS, OCCUPATION: RETD.
                           TEACHER R/O VILLAGE PARSORIYA TEHSIL SAGAR
                           DISTRICT SAGAR (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (BY SHRI ASHISH KUMAR KURMI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY SCHOOL EDUCATION
                                 DEPARTMENT VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    C O M M I S S I O N E R PUBLIC INSTRUCTIONS
                                 GOUTAM NAGAR SECTOR B BHOPAL (MADHYA
                                 PRADESH)

                           3.    COLLECTOR SAGAR DISTRICT SAGAR (MADHYA
                                 PRADESH)

                           4.    DIVISIONAL PENSION OFFICER SAGAR DISTRICT
                                 SAGAR (MADHYA PRADESH)

                           5.    DISTRICT    EDUCATION   OFFICER     SAGAR
                                 DISTRICT SAGAR (MADHYA PRADESH)

                           6.    BLOCK EDUCATION OFFICER SAGAR DISTRICT
                                 SAGAR (MADHYA PRADESH)

                           7.    SANKUL PRACHARYA GOVERNMENT HIGHER
                                 SECONDARY  SCHOOL PARSORIYA DISTRICT
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 20-05-2024
17:18:36
                                                        2
                                  SAGAR (MADHYA PRADESH)

                                                                                         .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

However, it is noticed that there are various defaults as pointed out by the Registry including non-payment of deficit court fees. In the larger interest of justice, the defaults except court fee are overruled.

The petitioner to submit the deficit Court fees, as demanded by the Registry. Only after the deficit court fees has been paid, the certified copy be issued and the order will be uploaded and not until then.

                                 (RAVI MALIMATH)                                        (VISHAL MISHRA)
                                   CHIEF JUSTICE                                             JUDGE
                           SKM









 
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