Madhya Pradesh High Court

Kailash Rawat vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 3 rd OF MAY, 2024
                                         WRIT PETITION No. 11476 of 2024

                         BETWEEN:-
                         KAILASH RAWAT S/O SHRI RAM PRASAD RAWAT,
                         AGED ABOUT 67 YEARS, OCCUPATION: RETIRED GOVT.
                         EMPLOYEE R/O MADIYA KHAS DIST. TIKAMGARH
                         (MADHYA PRADESH)

                                                                            .....PETITIONER
                         (BY SHRI ANSHUL TIWARI - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL SECRETARY DEPARTMENT OF
                               ENERGY MANTRALAYA VALLABH BHAWAN
                               BHOPAL BHOPAL (MADHYA PRADESH)

                         2.    THE MADHYA PRADESH MADHYA KSHETRA
                               VIDYUT VITRAN CO. LTD. THROUGH ITS CHIEF
                               GENERAL    MANAGER(BR) NISHTHA PARISAR,
                               GOVINDPURA, BHOPAL (MADHYA PRADESH)

                         3.    THE GENERAL MANAGER, CITY CIRCLE MADHYA
                               PRADESH MADHYA KSHETRA VIDYUT VITRAN
                               CO. LTD DISTRICT BHOPAL (MADHYA PRADESH)

                         4.    THE MANAGER(H.T.M.) CITI DIVISION EAST,
                               MADHYA PRADESH MADHYA KSHETRA VIDYUT
                               VITRAN CO. LTD DISTRICT BHOPAL (MADHYA
                               PRADESH)

                                                                          .....RESPONDENTS
                         (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                         NO.1)

Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 5/6/2024
2:09:24 PM
                                                            2
                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         psm