Madhya Pradesh High Court
Krishna Kumar Tiwari vs The State Of Madhya Pradesh on 3 May, 2024
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 3 rd OF MAY, 2024
WRIT PETITION No. 11384 of 2024
BETWEEN:-
1. KRISHNA KUMAR TIWARI S/O SHRI BALRAM
TIWARI, AGED ABOUT 64 YEARS, OCCUPATION:
ASSISTANT TEACHER GOVT PRIMARY SCHOOL
PATNA KHURD TAHSIL KUNDAM DISTRICT
JABALPUR R/O VILLAGE POST BAGHRAJI TAHSIL
KUNDAM DISTRICT JABALPUR (MADHYA
PRADESH)
2. SHATRUGHAN LAL DAHIYA S/O SHRI FUNDP LAL
DAHIYA, AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED HEAD MASTER GOVT. MIDDLE SCHOOL
DARSHANI VKAS KHAND MAJHOULI DISTRICT
JABALPUR R/O VILLAGE BUDHARI POST
BAGHRAJI TEHSIL SIHORA DISTRICT (MADHYA
PRADESH)
3. BAIJNATH VISHWAKARMA S/O SHRI SHIVDAYAL
VISHWAKARMA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER
GOVT. TRIBAL HOSTEL MIDDLE SCHOOL
TIKARIYA DISTRICT JABALPUR O/O TRIBAL
DEVELOPMENT COLLECTORATE JABALPUR R/O
VILLAGE POST BAGHRAJI TAHSIL KUNDAM
DISTRICT JABALPUR (MADHYA PRADESH)
4. SMT. MEERA SONI W/O SHRI VINOD KUMAR
SONI, AGED ABOUT 77 YEARS, OCCUPATION:
RETIRED TEACHER GOVERNMENT GIRLS
HIGHER SECONDARY SCHOOL BAGHRAJI TEHSIL
KUNDAM DISTRICT JABALPUR R/O KUNDAM
DISTRICT JABALPUR (MADHYA PRADESH)
5. ASHOK DUTTA RAI S/O SHRI VIJAY DUTTA RAI,
AGED ABOUT 68 YEARS, OCCUPATION: RETIRED
PRINCIPAL GOVT. HIGHER SECONDARY SCHOOL
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 5/6/2024
11:43:02 AM
2
PONDA BLOCK MAJHOULI DISTRICT JABALPUR
R/O POLICE LINE WARD NO.11 SIHORA DISTRICT
(MADHYA PRADESH)
6. MANJULATA SHRIVASTAVA W/O SHRI
PURSHOTTAM LAL SHRIVASTAVA, AGED ABOUT
67 YEARS, OCCUPATION: UPPER DIVISION
TEACHER GOVERNMENT HIGHER SECONDARY
SCHOOL MEDICAL COLLEGE JABALPUR R/O
136/A SHAKTI NAGAR GUPTESHWAR DISTRICT
JABALPUR (MADHYA PRADESH)
7. GOVIND PRASAD RAI S/O LATE SHRI DINESH
PRASAD RAI, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRED HEAD MASTER
GOVERNMENT HIGHER SECONDARY SCHOOL
MEDICAL COLLEGE JABALPUR R/O HOUSE
NO.493 PHOOLSAGAR SHAHI NAKA GARHA
JABALPUR DISTRICT (MADHYA PRADESH)
8. VINOD KUMAR DAIPURIYA S/O SHRI MATADEEN
DAIPURIYA, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED TEACHER GOVT.
HIGHER SECONDARY SCHOOL SONPUR
PANAGAR DISTRICT JABALPUR R/O HOUSE
NO.369 AKASH BHARTI NEAR SAI MANDIR SAI
COLONY SUHAGI ADHARTAL JABALPUR
DISTRICT (MADHYA PRADESH)
9. SUNEEL KUMAR RATNAKAR S/O SHRI MOTILAL
RATNAKAR, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED ASSISTANT GR.2 GOVT.
HIGH SCHOOL SAROND PATAN DISTRICT
JABALPUR R/O HOUSE NO.3295 KATRA
ADHARTAL JABALPUR DISTRICT (MADHYA
PRADESH)
10. GANESH PRASAD SHUKLA S/O SHRI REWA
PRASAD SHUKLA, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED UPPER DIVISION
TEACHER GOVT. HIGHER SECONDARY SCHOOL
SINGOD TEHSIL PANAGAR DISTRICT JABALPUR
R/O HOUSE NO. 43/B GCF HOUSING SOCIETY
JAIPRAKASH NAGAR ADHARTAL JABALPUR
DISTRICT (MADHYA PRADESH)
11. SUBHASH CHANDRA JAIN S/O SHRI K.L. JAIN,
AGED ABOUT 65 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER GOVT. RANI DURGAWATI
GIRLS HIGHER SECONDARY SCHOOL GANGA
NAGAR GARHA JABALPUR DISTRICT JABALPUR
R/O P/736 SHIV NAGAR DAMOH ROAD JABALPUR
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 5/6/2024
11:43:02 AM
3
DISTRICT (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI S.K. SONI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PR IN CIPAL SECR ETARY SCHOOL EDUCATION
DEPARTMENT MINISTRY OF VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY TRIBAL WELFARE
DEPARTM ENT MINISTRY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER PUBLIC INSTRUCTIONS
MADHYA PRADESH DIRECTORATE BHOPAL
(MADHYA PRADESH)
4. COLLECTOR J AB ALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
5. DISTRICT EDUCATION OFFICER JABALPUR
DISTRICT JABALPUR (MADHYA PRADESH)
6. ASSISTANT COMMISSIONER TRIBAL WELFARE
DEPARTM ENT DISTRICT JABALPUR (MADHYA
PRADESH)
7. DISTRICT TREASURY OFFICER PENSION
J A B A L P U R DISTRICT JABALPUR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran & others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
MSP
