Manoj Kumar Singh Thakur vs The State Of M.P.
2024 Latest Caselaw 12406 MP

Madhya Pradesh High Court

Manoj Kumar Singh Thakur vs The State Of M.P. on 2 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 766 of 2005 (MANOJ KUMAR SINGH THAKUR Vs THE STATE OF M.P.)

Dated : 02-05-2024 None for the appellant.

Shri Dilip Shrivastava - Government Advocate for the State.

The matter is to be heard finally, but the learned counsel for the appellant is absent.

Final arguments on behalf of the State has been heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

DevS