Smt. Lata Jaiswal vs Pradeep Jaiswal
2024 Latest Caselaw 6295 MP

Madhya Pradesh High Court

Smt. Lata Jaiswal vs Pradeep Jaiswal on 29 February, 2024

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        MA No. 6926 of 2023
                                       (SMT. LATA JAISWAL AND OTHERS Vs PRADEEP JAISWAL AND OTHERS)

                           Dated : 29-02-2024
                                  Learned counsel for the appellants is present.


                                  When the matter came up for hearing on 07.02.2024, the matter was
                           posted for arguments.
                                  Learned counsel for respondents No.1 to 4 is present.

Learned counsel for the appellants is directed to file translated copy of

the judgment dated 05.08.2023.

List on 12.04.2024.

(DUPPALA VENKATA RAMANA) JUDGE

K.S.