Yogesh Kumar Tamrakar vs The State Of Madhya Pradesh
2024 Latest Caselaw 6143 MP

Madhya Pradesh High Court

Yogesh Kumar Tamrakar vs The State Of Madhya Pradesh on 28 February, 2024

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      SA No. 1114 of 2009
                                       (YOGESH KUMAR TAMRAKAR Vs THE STATE OF MADHYA PRADESH)

                           Dated : 28-02-2024
                                Shri Abhijeet Awasthi - Advocate for the appellant.

                                Shri Ramji Pandey - Government Advocate for the respondent/State.

Arguments heard. Reserved for judgment.

(AMAR NATH (KESHARWANI)) JUDGE

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