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Rajroop Singh vs Smt. Savitri Singh
2024 Latest Caselaw 5849 MP

Citation : 2024 Latest Caselaw 5849 MP
Judgement Date : 26 February, 2024

Madhya Pradesh High Court

Rajroop Singh vs Smt. Savitri Singh on 26 February, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      WP No. 10031 of 2010
                                      (RAJROOP SINGH AND OTHERS Vs SMT. SAVITRI SINGH AND OTHERS)

                          Dated : 26-02-2024
                                Shri A.K. Jain - Advocate for petitioner.

                                Shri Dhananjay Shukla - Advocate for respondents.

Learned counsel for the respondent prays for time to bring on record the judgment which has been passed on a suit filed by the petitioner by the concerned trial Court.

Time granted.

List the matter after three weeks.

(MANINDER S. BHATTI) JUDGE

mn

 
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