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Gwalior Development Authority vs Suresh Kushwah
2024 Latest Caselaw 5845 MP

Citation : 2024 Latest Caselaw 5845 MP
Judgement Date : 26 February, 2024

Madhya Pradesh High Court

Gwalior Development Authority vs Suresh Kushwah on 26 February, 2024

Author: Anand Pathak

Bench: Anand Pathak

                                                                   1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                            MP No. 5403 of 2023
                                              (GWALIOR DEVELOPMENT AUTHORITY Vs SURESH KUSHWAH)

                           Dated : 26-02-2024
                                    Shri Ravindra Dixit - Advocate for the petitioner.

                                    Ms. Manavta Sahu - Advocate on behalf of Shri Shashank Indapurkar -
                           Advocate for the respondent.

Shri Alok Sharma - Advocate as Amicus curiae. Learned counsel for the parties informed this Court that matter is pending consideration before the Hon'ble Apex Court, therefore, they sought time to

wait for the outcome of the said judgment in respect of Ram Naresh Rawat Vs. Ashwini Ray, (2017) 3 SCC 436.

Time granted.

List this case in the week commencing 15.04.2024. Interim relief, if any, shall continue till next date of hearing.

(ANAND PATHAK) JUDGE

Rashid

 
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