Shilendra Shakwar vs The State Of Madhya Pradesh
2024 Latest Caselaw 5559 MP

Madhya Pradesh High Court

Shilendra Shakwar vs The State Of Madhya Pradesh on 22 February, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     MCRC No. 52142 of 2023
                                           (SHILENDRA SHAKWAR Vs THE STATE OF MADHYA PRADESH)

                           Dated : 22-02-2024
                                 Shri Alok Vagrecha - Advocate for applicant.

                                 Shri Abhijeet Awasthi - Advocate for respondent no.1.

Parties are at consensus that the case has to be finally heard. Urgency arises due to the fact that by order 16.01.2024 Co-ordinate Bench of this Court had stayed further proceedings in Special Case No.08 of 2021 pending before

Special Judge, Prevention of Corruption Act, Sagar which was at an advanced stage of pronouncement of judgment.

Due to paucity of time today, let the case be taken up on 28.02.2024. I.R., if any, to continue till next date of hearing.

                             (SHEEL NAGU)                                                 (VINAY SARAF)
                                JUDGE                                                         JUDGE

                           VPA