Sunil @ Ajay Kumar Dubey vs The State Of M.P.
2024 Latest Caselaw 5377 MP

Madhya Pradesh High Court

Sunil @ Ajay Kumar Dubey vs The State Of M.P. on 21 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                    CRA No. 1120 of 2002
                                           (SUNIL @ AJAY KUMAR DUBEY Vs THE STATE OF M.P.)

                          Dated : 21-02-2024
                                Smt. Smita Kehri - Advocate appointed as Amicus Curiae for the

                          appellant.
                                Shri Vinod Mishra - Panel Lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

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