Citation : 2024 Latest Caselaw 5228 MP
Judgement Date : 21 February, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
FIRST APPEAL No. 1961 of 2022
BETWEEN:-
NTPC LIMITED THROUGH
MAHA PRABANDHAK
VILAGE SELDA, TEH.
BEDIYA (MADHYA PRADESH)
.....APPELLANT
AND
1. MOTI RAM S/O GOVIND
GURJAR OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON
TEHSIL AND DISTT.
KHARGONE (MADHYA
PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICER REVENUE AND
LAND ACQUISITION
OFFICER TEHSIL
BADWAH DISRICT
KHARGONE (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1962 of 2022
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
2
THROUGH
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BEDIYA
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHRI KIRSHNA S/O
BHUVANI RAM
GURJAR
OCCUPATION:
AGRICULTURIST
VILLGE BADGAON
TAKLE, TESHIL
BADWAH , DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERMENT
GOVT.OF MP,
DEPARTMENT OF
REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE ( REVENUE)
AND LAND
ACQUISITION
OFFICER TEHSIL -
BADWAH, DISTT-
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1963 of 2022
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
3
THROUGH
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BEDIYA,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. HARI OM S/O JAI RAM
GURJAR
OCCUPATION:
AGRICUALTURIST
VILLAGE BADGAON
TESHIL BADWAH ,
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
GOVT.OF MP,
DEPARTMENT OF
REVENUE
KHARGONE DISTT.
KHARGONE M.P.
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
ACQUISITION OFFICE
TEHSIL - BADWAH,
DISTT- KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1964 of 2022
BETWEEN:-
THROUGH
MAHAPRABANDHAK
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
4
NTPC LIMITED VILLAGE
SELDA, TEHSIL BEDIYA,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAM LAL S/O
CHAMPALAL GURJAR
(DECEASED
THROUGH LRS.
KADWAJI S/O LATE
RAMLAL
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON
TAKLI, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. RAM LAL S/O
CHAMPALAL GURJAR
DECEASED THROUGH
LRS. MAHESH S/O
LATE RAMLAL
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON
TAKLI, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE DISTRICT
KHARGONE
(MADHYA PRADESH)
4. SUB DIVISIONAL
OFFICER (REVENUE)
AND LAND
ACQUISITION
OFFICER TEHSIL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
5
BADWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1965 of 2022
BETWEEN:-
NTPC LIMITED THROUGH
MHA PRABANDHAK
VILLAGE SELDA, TEH.
BEDIYA (MADHYA
PRADESH)
.....APPELLANT
AND
1. SHIV RAM S/O
MANGILAL GURJAR
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON
TEHSIL AND
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
OF REVENUE
KHAROGNE
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE ( REVENUE)
AND LAND
ACQUISITION
OFFICER TEHSIL-
BADWAH, DISTT-
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
6
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1966 of 2022
BETWEEN:-
THROUGH
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSL BEDIYA
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RADHYE SHYAM S/O
BABULAL GURJAR
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON
RTAKLI, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR ADN
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
OF REVENUE
KHAROGNE
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REBENUE)
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL-
BADWAH, DISTT-
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
7
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1970 of 2022
BETWEEN:-
THROUGH MAHA
PRABANDHAK NTPC
LIMITED VILLAGE
SELDA, TEH. BEDIYA
(MADHYA PRADESH)
.....APPELLANT
AND
1. OM PRAKASH S/O
BHUWANI RAM
GURJAR
OCCUPATION:
AGRICULTURIST
VILLAGE TAKLI,
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
OF REVENUE
KHAROGNE
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
ACQUISITION
OFFICER TEHSIL-
BADWAH, DISTT-
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
8
FIRST APPEAL No. 1971 of 2022
BETWEEN:-
THROUGH
MAHAPRABANDHAK
VILLAGE BADGAO TALI,
BADWAH (MADHYA
PRADESH)
.....APPELLANT
AND
1. RAGHURAM @
RAAGHURAM S/O
GOVIND GURJAR
OCCUPATION:
AGRICULTURE R/O
VILLLAG BADGAON
TAKLI TEHSIL
BADWAH DISTT.
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICER REVENUE
AND LAND
ACQUISITION
OFFICER TEHSIL
BADWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1972 of 2022
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
9
NTPC LIMITED VILLAGE
SELDA, TEHSIL BEDIYA,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. TARAC HAND S/O
LAXMAN
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON,
TAKLI, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICER REVENUE
AND LAND
ACQUISITION
OFFICER TEHSIL
BADWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1973 of 2022
BETWEEN:-
NTPC LIMITED THROUGH
MAHA PRABANDHAK
VILLAGE SELDA, TEH.
BEDIYA (MADHYA
PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
10
AND
1. SIKANDAR S/O
JILALUDDIN KHAN
OCCUPATION:
AGRICULTURIST
VILLAGE AND TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
OF RENENUE DIST.
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
ACQUISITION
OFFICER TEHSIL -
BADWAH, DISTT-
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1974 of 2022
BETWEEN:-
THROUGH
MAHAPRABANDHAK
NTPC LIMITED DISTRICT
KHARGONE. (MADHYA
PRADESH)
.....APPELLANT
AND
1. GULAB CHAND S/O
BHAI RAM GURJAR
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
11
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON
TEHSIL BADWAH
DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICER REVENUE
AND LAND
ACQUISITION
OFFICER TEHSIL
BADWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 67 of 2023
BETWEEN:-
JITENDRA SINGH S/O SHRI
KAMALSINGH, AGED
ABOUT 43 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA TEHSIL
SANAWAD DIST.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. THE SUB DIVISIONAL
OFFICER (REVENUE)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
12
CUM LAND
ACQUISITION
OFFICER OFFICE OF
THE SUB DIVISONAL
OFFICER (REVENUE)
BARWAHA DISTT.
KHARGONE
(MADHYA PRADESH)
2. THE COLLECTOR
AND APPROPRIATE
GOVERNMENT STATE
OF MADHYA
PRADESH REVENUE
DEPARTMENT
OFFICE OF THE
COLLECTOR DIST.
KHARGONE
(MADHYA PRADESH)
3. GENERAL MANAGER
NATIONAL THERMAL
POWER
CORPORATION
LIMITED KHARGONE
NATIONAL THERMAL
POWER
CORPORATION LTD.
(NTPC) VILLAGE
SELDA, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 68 of 2023
BETWEEN:-
RAVINDRA S/O SHRI
MANGTUJI GURJAR,
AGED ABOUT 32 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILALGE BEDIYA TEHSIL
SANAWAD
DIST.KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
13
(MADHYA PRADESH)
.....APPELLANT
AND
1. THE SUB DIVISIONAL
OFFICER (REVENUE)
CUM LAND
ACQUISITION
OFFICER OFFICE OF
THE SUB DIVISONAL
OFFICER (REVENUE)
BARWAHA DISTT.
KHARGONE
(MADHYA PRADESH)
2. THE COLLECTOR
AND APPROPRIATE
GOVERNMENT STATE
OF MADHYA
PRADESH REVENUE
DEPARTMENT
OFFICE OF THE
COLLECTOR DIST.
KHARGONE
(MADHYA PRADESH)
3. GENERAL MANAGER
NATIONAL THERMAL
POWER
CORPORATION
LIMITED KHARGONE
NATIONAL THERMAL
POWER
CORPORATION LTD.
(NTPC) VILLAGE
SELDA, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 71 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
14
MISHRILAL S/O SHRI
BALIRAM GURJAR, AGED
ABOUT 37 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE RABRKHDI
TEHSIL SANAWAD DIST.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. THE SUB DIVISIONAL
OFFICER (REVENUE)
CUM LAND
ACQUISITION
OFFICER OFFICE OF
THE SUB DIVISONAL
OFFICER (REVENUE)
BARWAHA DISTT.
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
REVENUE
DEPARTMENT
OFFICE OF THE
COLLECTOR DISRICT
KHARGONE
(MADHYA PRADESH)
3. GENERAL MANAGER
NATIONAL THERMAL
POWER
CORPORATION
LIMITED NATIONAL
THERMAL POWER
CORPORATION LTD.
(NTPC) VILLAGE
SELDA, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
15
FIRST APPEAL No. 72 of 2023
BETWEEN:-
CHANDABAI W/O SHRI
SHAILENDRA GUJAR,
AGED ABOUT 28 YEARS,
OCCUPATION:
AGRICULTURE BEDIYA
TESHIL SANAWAD
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. THE SUB DIVISION
OFFICER (REVENUE)
CUM LAND
ACQUISITION
OFFICER BARWAHA
DISTRICT
KHARGONE ADD.
OFFICE OF THE SUB
DIVISIONAL OFFICER
(REVENUE) DISTRICT
KHARGONE
(MADHYA PRADESH)
2. THE COLLECTOR
AND APPROPRIATE
GOVERNMENT STATE
OF MADHYA
PRADESH REVENUE
DEPARTMENT
OFFICE OF THE
COLLECTOR DIST.
KHARGONE
(MADHYA PRADESH)
3. GENERAL MANAGER
NATIONAL THERMAL
POWER
CORPORATION
LIMITED KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
16
NATIONAL THERMAL
POWER
CORPORATION LTD.
(NTPC) VILLAGE
SELDA, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 73 of 2023
BETWEEN:-
SHAILENDRA S/O SHRI
MANGTU JI GURJAR,
AGED ABOUT 30 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA TEHSIL
SANAWAD DIST.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. THE SUB DIVISIONAL
OFFICER (REVENUE)
CUM LAND
ACQUISITION
OFFICER OFFICE OF
THE SUB DIVISONAL
OFFICER (REVENUE)
BARWAHA DISTT.
KHARGONE
(MADHYA PRADESH)
2. THE COLLECTOR
AND APPROPRIATE
GOVERNMENT STATE
OF M.P. REVENUE
DEPARTMENT
OFFICE OF THE
COLLECTOR DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
17
(MADHYA PRADESH)
3. GENERAL MANAGER
NATIONAL THERMAL
POWER
CORPORATION
LIMITED KHARGONE
NATIONAL THERMAL
POWER
CORPORATION LTD.
(NTPC), VILLAGE
SELDA, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 74 of 2023
BETWEEN:-
KAMALSINGH S/O SHRI
BHAGWANI SINGH
RAJPUT, AGED ABOUT 75
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA TEHSIL
SANAWAD DIST.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. THE SUB DIVISIONAL
OFFICER (REVENUE)
CUM LAND
ACQUISITION
OFFICER BARWAHA
DISTRICT
KHARGONE ADD.
OFFICE OF THE SUB
DIVISIONAL OFFICER
(REVENUE) DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
18
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT STATE
OF M.P. REVENUE
DEPARTMENT
OFFICE OF THE
COLLECTOR
KHARGONE
(MADHYA PRADESH)
3. GENERAL MANAGER
NATIONAL THERMAL
POWER
CORPORATION
LIMITED KHARGONE
NATIONAL THERMAL
POWER
CORPORATION LTD.
(NTPC) VILLAGE
SELDA, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 195 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK
VILLAGE SELDA, TEHSIL
BEDIYA (MADHYA
PRADESH)
.....APPELLANT
AND
1. JITENDRA SINGH S/O
KAMAL SINGH, AGED
ABOUT 38 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEH. SANAWAD
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
19
2. COLLECTOR AND
APPOPRIATE
GOVERNEMENT
GOVT. OF M.P.
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
3. SUB DIVIIONAL
OFFICER (REVENUE )
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 196 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK
VILLAGE SELDA, TEHSIL
BEDIYA DISTRICT
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SHAILENDRA S/O
SHRI MANGTU JI
GURJAR, AGED
ABOUT 25 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
20
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICER (REVENUE)
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 197 of 2023
BETWEEN:-
NTPC LIMITED
THRU.MAHAPRABHANDAK
VILLAGE SELDA,
TEH.BEDIYA (MADHYA
PRADESH)
.....APPELLANT
AND
1. KAMAL SINGH S/O
SHRI BHAGWAN
SINGH RAJPUT, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEH.SANAWAD
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNEMENT THE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
21
STATE OF MADHYA
PRADESH KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 198 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK
VILLAGE SELDA, TEHSIL
BEDIYA, DISTRICT
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MISHRILAL S/O SHRI
BALIRAM GURJAR,
AGED ABOUT 32
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE RABER
KHEDI, TEH.
SANAWAD (MADHYA
PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
22
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIFL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 202 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK
VILLGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. CHANDABAI W/O
SHRI SHAILENDRA
GURJAR, AGED
ABOUT 23 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
23
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 203 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BHUVANIRAM S/O
SHRI KANHAIYA
GURJAR, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH
DEPARTMENT OF
REVENUE,
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
24
OFFICE (REVENUE)
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH, (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 204 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MANGILAL S/O SHRI
VENIRAM GURJAR,
AGED ABOUT 25
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH
DEPARTMENT OF
REVENUE,
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
25
OFFICE (REVENUE)
AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 205 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. RAMESHWAR S/O
SHRI BHUVANIRAM
GURJAR, AGED
ABOUT 55 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
26
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 208 of 2023
BETWEEN:-
NTPC LIMITED THROUGH
MAHAPRABHANDAK R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. RAVINDRA S/O
MANGTUJI GURJAR,
AGED ABOUT 28
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH
DEPARTMENT OF
REVENUE ,
KHARGONE
(MADHYA PRADESH)
3. SUB DIVISIONAL
OFFICE (REVENUE)
AND LAND
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
27
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH TEHSIL
BARWAH (MADHYA
PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 407 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. ATMA RAM S/O SH.
HUKUM CHAND
YADAV, AGED ABOUT
48 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BIRALI,
TEHSIL BARWAH
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH
DIST.KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT OF
M.P. DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
28
.....RESPONDENTS
FIRST APPEAL No. 408 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DWARKADAS S/O SH.
SUKHDEV AHIR,
AGED ABOUT 41
YEARS, OCCUPATION:
AGRICULTURIST
VILAGE TOKLAY,
TEHSIL BARWAH
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI BHU
ARJAN ADHIKARI,
BARWAH, DISTRIC
KHARGONE,
(MADHYA PRADESH)
3. COLLECTOR
APPROPRIATE
GOVERNMENT OF
M.P. REVENUE
DEPARTMENT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 409 of 2023
BETWEEN:-
MAHAPRABANDHAK
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
29
NTPC LIMITED VILLAGE
SELDA, TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RESHAM BAI W/O SH.
BHOLENATH
GURJAR, AGED
ABOUT 50 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BIRALI,
TEHSIL BARWAH
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 423 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTT. KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
30
AND
1. KAILASH BAI W/O
SHRI RAMESHWAR
GURJAR, AGED
ABOUT 60 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BIRALI
TEHSIL BARWAH
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 425 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. HEERALAL S/O SH.
NATTHUAHIR, AGED
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
31
ABOUT 72 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BIRALI
TEHSIL BARWAH
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
OF REVENUE,
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 430 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SYANI BAI W/O LATE
SH MURAR AHIR,
AGED ABOUT 65
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BIRALI
TESHIL BARWAH
DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
32
KHARGONE
(MADHYA PRADESH)
2. BHAGWAN S/O LATE
SH. MURAR AHIR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULTURIST
BIRALI, TEH.
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. DINESH S/O LATE SH.
MURAR AHIR, AGED
ABOUT 48 YEARS,
OCCUPATION:
AGRICULTURIST
BIRALI, TEH.
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
4. ANOKCHAND S/O
LATE SH. MURAR
AHIR, AGED ABOUT 30
YEARS, OCCUPATION:
AGRICULTURIST
BIRALI, TEH.
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
5. MAINA BAI D/O LATE
SH. MURAR AHIR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULTURIST
BIRALI, TEH.
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
33
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT MP
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 431 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. LAKSHMI NARAYAN
S/O SH. RAMESH
CHAND GURJAR,
AGED ABOUT 65
YEARS, OCCUPATION:
AGRICULTURIST
VILALGE BIRALI
TESHIL BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, (MADHYA
PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
34
OF MP, DEPARTMENT
OF REVENUE,
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 432 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. JAGDISH S/O SH.
ANANDRAMGURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE TOKLAY
TESHIL BARWAH
DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
35
FIRST APPEAL No. 433 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAMESHWAR S/O SH.
THAKUR GURJAR,
AGED ABOUT 70
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BIRALI,
TEHSIL BARWAH,
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. BHOLENATH S/O
THAKUR GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BIRALI
TEHSIL BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
4. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
36
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 441 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. COLLECTOR
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
3. KANHAIYALAL S/O
SH. SHIVA GURJAR
THROUGH LRS
GENDABAI W/O LATE
SHRI KANHAIYALAL,
AGED ABOUT 85
YEARS, OCCUPATION:
AGRICULTURIST
TAMOLIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
4. KANHAIYALAL S/O
SH. SHIVA GURJAR
THROUGH LRS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
37
SHYAMLAL S/O LATE
SHRI MISHRILAL,
AGED ABOUT 85
YEARS, OCCUPATION:
AGRICULTURIST
TAMOLIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
5. KANHAIYALAL S/O
SH. SHIVA GURJAR
THROUGH LRS
RAJESH S/O LATE
SHRI MISHRILAL,
AGED ABOUT 34
YEARS, OCCUPATION:
AGRICULTURIST
TAMOLIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
6. KANHAIYALAL S/O
SH. SHIVA GURJAR
THROUGH LRS
UMABAI W/O LATE
SHRI MISHRILAL,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURIST
TAMOLIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 443 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
38
.....APPELLANT
AND
1. SANJAY S/O SH.
DULICHAND SONI,
AGED ABOUT 49
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD,
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 445 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DURGA RAM S/O SH.
TUKA RAM GURJAR,
AGED ABOUT 50
YEARS, OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
39
AGRICULTURIST
VILLAGE BIRALI
TESHIL BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHABIY
ADHIKARI(SUB
DIVISIONAL OFFICER
) BARWAF, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR
KHARGONE,
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 447 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANUVIBHAGI
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE,
DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
40
KHARGONE
(MADHYA PRADESH)
3. SMT. SEVAKRAM S/O
SHRI MANSHARAM
GURJAR, AGED
ABOUT 40 YEARS,
OCCUPATION: NOT
KNOWN VILLAGE
DHAKALGAO TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
4. RAJARAM S/O SHRI
MANSHARAM
GURJAR, AGED
ABOUT 35 YEARS,
OCCUPATION: NOT
KNOWN VILLAGE
DHAKALGAO TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 450 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. VIMAL CHAND S/O
GAJANAND GURJAR,
AGED ABOUT 45
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
41
GAO TESHIL
SANAWAR DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH,
DIST. KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 452 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. PREMLAL S/O SH.
NATHU GURJAR,
AGED ABOUT 54
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
42
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 456 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SEVAKRAM S/O
SITARAM BIRLA,
AGED ABOUT 50
YEARS, OCCUPATION:
UNKNOWN VILLAGE
DUNDGAON, TESHIL
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
43
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 462 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. JITENDRA S/O SH.
PREMLAL GURJAR,
AGED ABOUT 37
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
44
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 463 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SUKHDEV S/O SH.
KADWA AHIR, AGED
ABOUT 55 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BAGDA
BUJURG TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
45
FIRST APPEAL No. 465 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. PIR KHA S/O RASOOL
KHA, AGED ABOUT 68
YEARS, OCCUPATION:
UNKNOWN VILLAGE
BEDIYA TESHIL
SANAWAD DISRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTT.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNEMNT OF MP
DEPARTMENT OF
REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 467 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
46
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
3. NARAN S/O SHRI
MOHAN GURJAR,
AGED ABOUT 70
YEARS, OCCUPATION:
NOT KNOWN
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
4. AMRA JI S/O SHRI
MOHAN GURJAR,
AGED ABOUT 65
YEARS, OCCUPATION:
NOT KNOWN
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
5. PUNA JI S/O SHRI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
47
MOHAN GURJAR,
AGED ABOUT 60
YEARS, OCCUPATION:
NOT KNOWN
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
6. SHRI RAM S/O SHRI
MOHAN GURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
NOT KNOWN
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
7. BALIRAM S/O SHRI
MOHAN GURJAR,
AGED ABOUT 50
YEARS, OCCUPATION:
NOT KNOWN
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 468 of 2023
BETWEEN:-
MAHAPRABANDHAK
NITPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
48
AND
1. RAGHORAM S/O
KORJI, AGED ABOUT
57 YEARS,
OCCUPATION:
UNKNOWN VILLAGE
KALBARADH TESHIL
SANAWAD DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 469 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHYAMLAL S/O SH.
NANDRAM GURJAR,
AGED ABOUT 48
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
49
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI
(REVENUE) AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPATMENT OF
REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 470 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAMESHWAR S/O SH.
NATHU GURJAR,
AGED ABOUT 46
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
50
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. ANUVIBHAGIY
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH,
DIST. KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 471 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. GENDALAL S/O SHRI
GANPAT GURJAR,
AGED ABOUT 63
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
51
2. ANUVIBHAGIYA
ADHIKARI
(REVENUE) AND BHU
ARJAN ADHIKARI
BARWAH DISTT.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 473 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BHURAJI S/O SH.
JAGANNATH GURJAR,
AGED ABOUT 38
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
52
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 474 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. HARIKARAN S/O SHRI
FATTU GURJAR,
AGED ABOUT 62
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE DHAKAL
GAO, TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI
(REVENUE) AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
53
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPATMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 475 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANUVIBHAGIY
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH ,DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. COLLECTOR
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
3. BALAKRAM S/O SH.
MAYARAM THROUGH
LRS GEETABAI W/O
LATE SHRI
BALAKRAM, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURIST
DHAKALGAO, DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
54
4. BALAKRAM S/O SH.
MAYARAM THROUGH
LRS NARAYAN S/O
LATE SHRI
BALAKRAM, AGED
ABOUT 85 YEARS,
OCCUPATION:
AGRICULTURIST
DHAKALGAO DIST.
KHARGONE
(MADHYA PRADESH)
5. BALAKRAM S/O SH.
MAYARAM THROUGH
LRS AMRAJI S/O LATE
SHRI BALAKRAM,
AGED ABOUT 38
YEARS, OCCUPATION:
AGRICULTURIST
DHAKALGAO, DIST.
KHARGONE
(MADHYA PRADESH)
6. BALAKRAM S/O SH.
MAYARAM THROUGH
LRS KAMLABAI D/O
LATE SHRI
BALAKRAM, AGED
ABOUT 55 YEARS,
OCCUPATION:
AGRICULTURIST
BANSWA, DIST.
KHARGONE
(MADHYA PRADESH)
7. BALAKRAM S/O SH.
MAYARAM THROUGH
LRS RESHAMBAI D/O
LATE SHRI
BALAKRAM, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
PIDAYE, TEH.
MAHESHWAR, DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
55
8. BALAKRAM S/O SH.
MAYARAM THROUGH
LRS MAYABAI D/O
LATE SHRI
BALAKRAM, AGED
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURIST
DUDGAO, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 476 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. OMKAAR S/O
DHANAJI GURJAR,
AGED ABOUT 70
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
56
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 477 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. ANUVIBHAGI
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTT.
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
3. SMT. JEEVANTI BAI
W/O SHRI MAYARAM
GURJAR, AGED
ABOUT 62 YEARS,
OCCUPATION: NOT
KNOWN DHAKALGAO
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
57
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
4. DINESH CHANDRA
S/O SHRI MAYARAM
GURJAR, AGED
ABOUT 44 YEARS,
OCCUPATION: NOT
KNOWN DHAKALGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 478 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. JAGANNATH S/O SHRI
GHEESA JI, AGED
ABOUT 58 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH
DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
58
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 479 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. AANAND RAM S/O
SHRI DAYARAM
GURJAR, AGED
ABOUT 62 YEARS,
OCCUPATION:
AGIRUCUTURIST R/O
VILLAGE DHAKAL
GOA TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI REVENUE
AND BHU ARJAN
ADHIKARI BARWAH,
DIST. KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
59
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 482 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
ELDA TESHIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. KESARILAL S/O SH.
KASHIRAM GURJAR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DHAKAL
GAO, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI
(REVENUE) AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
60
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 488 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BEDIYA DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. ANUVIBHAGIY
ADHIKARI SUB
DIVISIONAL OFFICER
BARWAH DISTT.
KHARGONE
(MADHYA PRADESH)
2. COLLECTOR
KHARGONE
(MADHYA PRADESH)
3. SMT. KRISHNA BAI
W/O SHRI
RAMESHCHANDRA
GURJAR, AGED
ABOUT 42 YEARS,
OCCUPATION:
UNKNOWN VILLAGE
DAKALGAON, TEHSIL
SANAWAD,
KHARGONE
(MADHYA PRADESH)
4. SMT. KIRAN BAI W/O
SHRI DINESH
GURJAR, AGED
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
61
ABOUT 40 YEARS,
OCCUPATION:
UNKNOWN VILLAGE
DAKALGAON, TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 698 of 2023
BETWEEN:-
MAHAPRABHANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAJESH S/O
GAJANAND GURJAR,
AGED ABOUT 37
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
62
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 701 of 2023
BETWEEN:-
NTPC LIMITED
MAHAPRABANDHAK
VILLAGE SELDA TEHSIL
BARWAH DISTRICT
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MAHESH S/O
SHIVRAM YADAV,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
63
FIRST APPEAL No. 702 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. PUSHPA W/O SH.
KISHORE SINGH,
AGED ABOUT 49
YEARS, OCCUPATION:
NOT KNOWN
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. MADAN S/O SH.
PARARAM, AGED
ABOUT 50 YEARS,
OCCUPATION: NOT
KNOWN BEDIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
3. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
4. COLLECTOR
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
64
FIRST APPEAL No. 705 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAJESH S/O
TRILOKCHAND
GURJAR, AGED
ABOUT 53 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 711 of 2023
BETWEEN:-
MAHAPRABANDHAK
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
65
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. MAHESH S/O ANAND
RAM GURGAR, AGED
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 712 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
66
.....APPELLANT
AND
1. DINESH S/O ANAND
RAM GURJAR, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA,
TEHSIL SANAWAD,
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 713 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. KADWAJI S/O DEV
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
67
RAM GURJAR, AGED
ABOUT 65 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BAGDA
KHURD, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI,
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 714 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BHUVANIRAM S/O
DAYARAM GURJAR,
AGED ABOUT 80
YEARS, OCCUPATION:
AGRICULTURIST
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
68
VILLAGE BHOGANWA
NIPANI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 716 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BENIRAM @
BENIRAM S/O
BHAGWAN GURJAR,
AGED ABOUT 60
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BHOGANWA
NIPANI, TEHSIL
SANAWAD, DISTRICT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
69
(MADHYA PRADESH)
2. MANSHARAM S/O
BHAGWAN GURJAR,
AGED ABOUT 58
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BHOGANWA
NIPANI, TEH.
SANAWAD, DIST.
KHARONE (MADHYA
PRADESH)
3. TIKARAM S/O
BHAGWAN GURJAR,
AGED ABOUT 56
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BHOGANWA
NIPANI, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
4. SHRIRAM S/O
BHAGWAN GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
AGRICULTURE
VILLAGE BHOGANWA
NIPANI, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
5. BHAGWATIBAI D/O
BHAGWAN GURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BHOGANWA
NIPANI, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
70
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 717 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. PARASRAM S/O
RAJARAM, AGED
ABOUT 83 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
71
(MADHYA PRADESH)
3. COLLECTOR
COLLECTOR
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 718 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. NANAK RAM S/O LT.
SHRI DEVRAM
GURJAR, AGED
ABOUT 57 YEARS,
VILLAGE BAGDA
KHURD, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
72
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 719 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BHUVANIRAM S/O
DEVRAM GURJAR,
AGED ABOUT 53
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BAGDA
KHURD, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT OF
M.P. DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
73
FIRST APPEAL No. 727 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BASANTI BAI W/O LATE
SHRI ANOKCHAND
GURJAR, AGED ABOUT
85 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAG BHOGANWA
NIPANI TEHSIL
SANAWAD DISTT.
KHARGONE (MADHYA
PRADESH)
2. KAMALCHAND S/O
LATE SHRI
ANOKCHAND GURJAR,
AGED ABOUT 58 YEARS,
OCCUPATION:
AGRICULTURIST
BHOGANWA NIPANI,
TEH. SANAWAD DIST.
KHARGONE (MADHYA
PRADESH)
3. JAGDISH S/O LATE SHRI
ANOKCHAND GURJAR
OCCUPATION:
AGRICULTURIST
BHOGANWA NIPANI,
TEH. SANAWAD DIST.
KHARGONEBHOGANWA
NIPANI, TEH. SANAWAD
DIST. KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
74
(MADHYA PRADESH)
4. CHINTARAM S/O LATE
SHRI ANOKCHAND
GURJAR, AGED ABOUT
40 YEARS,
OCCUPATION:
AGRICULTURIST
BHOGANWA NIPANI,
TEH. SANAWAD DIST.
KHARGONE (MADHYA
PRADESH)
5. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE (MADHYA
PRADESH)
6. COLLECTOR AND
APPROPRIATE
GOVERNMENT OF M.P.
DEPARTMENT OF
REVENUE KHARGONE,
DIST. KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 728 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SHANKARLAL S/O
RAMLAL GURJAR,
AGED ABOUT 47
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
75
YEARS, OCCUPATION:
AGRICULTURIST R/O
VILALGE TAMOLIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 729 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. GAJANAND S/O
BHUVANIRAM
GURJAR, AGED
ABOUT 76 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILALGE BHOGANWA
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
76
NIPANI TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 730 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. CHAMPALAL S/O
BHUKKAD JI, AGED
ABOUT 76 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BHOGANWA
NIPANI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
77
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 731 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MOTI RAM S/O
DEVRAM GURJAR,
AGED ABOUT 45
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BAGDA
KHURD TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARAN ADHIKARI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
78
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 732 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. KAMAL CHAND S/O
ANOKCHAND
GURJAR, AGED
ABOUT 53 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BHOGANWA
NIPANI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
79
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 736 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEH.BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. KUSUMBAI W/O
PRAKASH CHAND,
AGED ABOUT 69
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEH.SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
80
FIRST APPEAL No. 737 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MANGILAL S/O
GENDALAL GURJAR,
AGED ABOUT 63
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 738 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
81
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEH.BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. SMT.ARCHANA W/O
ABHAY KUMAR
PARWAL, AGED
ABOUT 50 YEARS,
OCCUPATION:
AGRICULTURIST 125,
RAMESHWAR INDORE
ROAD, TEH.SANAWAD,
DISTT.KHARGONE/
PRESENT ADDRESS :
INDORE KHANDWA
ROAD, SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 739 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
82
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. TANTU JI S/O PUNAJI
GURJAR, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 740 of 2023
BETWEEN:-
1. MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA
TEHSIL BARWAH
DISTT. KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
83
2. ANUVIBHAGIYA
ADHIARI AND BHU
ARJAN ADHIKARI
BARWAH (MADHYA
PRADESH)
.....APPELLANT
AND
1. REVARAM S/O
BABULAL GURJAR,
AGED ABOUT 75
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DALYAKHEDI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE , DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 741 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
84
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. RAMLAL S/O PUNAJI
GURJAR, AGED
ABOUT 60 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILALAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 745 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
85
AND
1. RUKHMANI BAI W/O
CHUNNILAL GURJAR,
AGED ABOUT 58
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BAMANGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 746 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
86
1. VALLABH S/O
DHANNALAL
GURJAR, AGED
ABOUT 69 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE
DALYAKHEDI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 747 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SARLA BAI W/O
SHIVNARAYAN
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
87
PARWAL, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURE R/O
125, RAMESHWAR
INDORE ROAD
TEHSIL SANAWAD
DISTT. KHARGONE AT
PRESENT INDORE
KHANDWA ROAD
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 748 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SEVAKRAM S/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
88
TUKARAM GURJAR,
AGED ABOUT 60
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BAMANGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 749 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. CHUNNILAL S/O
RAJARAM, AGED
ABOUT 62 YEARS,
OCCUPATION:
AGRICULTUREIST
R/O VILLAGE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
89
BAMANGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 751 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. PUNAJI S/O DEVRAM
GURJAR, AGED
ABOUT 54 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
90
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P.,
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 752 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. MAHENDRA S/O
VALLABDAS PATEL,
AGED ABOUT 43
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
91
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 753 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SEVAKRAM S/O
GANPAT GURJAR,
AGED ABOUT 50
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BAMANGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. NANAKRAM S/O
GANPAT GURJAR,
AGED ABOUT 54
YEARS, OCCUPATION:
AGRICULTURIST
BAMANGAO, TEH.
SANAWAD, DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
92
(MADHYA PRADESH)
3. DULARI BAI @
JAMAN BAI D/O
GANPAT GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
BAMANGAON, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
4. PARWATIBAI D/O
GANPAT GURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
BAMANGAON, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
5. KANCHANBAI D/O
GANPAT GURJAR,
AGED ABOUT 57
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
BAMANGAON, TESHIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP, DEPARTMENT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
93
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 754 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. GAJANAND S/O
DEVRAM GURJAR,
AGED ABOUT 62
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
BAMANGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
94
FIRST APPEAL No. 755 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. VIJAY S/O OMKAR
GURJAR, AGED
ABOUT 36 YEARS,
OCCUPATION:
AGRICULRUE R/O
VILLAGE BHOGANWA
NIPANI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE GOVT. OF
M.P. KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 756 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
95
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. INDERLAL S/O
CHUNNILAL, AGED
ABOUT 39 YEARS,
OCCUPATION:
AGRICULTURIST
SHRIKISAN TRADERS
JAWAHAR MARG
SANAWAD, TEHSIL
SANAWAD DISTRICT
KHARGONE.
PRESENT ADDRESS:
VILLAGE
BAMANGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 784 of 2023
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
96
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAMESHWAR S/O
GHEESAJI GURJAR,
AGED ABOUT 67
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 789 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
97
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SUNDERLAL S/O
RAJARAM GURJAR,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 790 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
98
AND
1. ASHOK KUMAR S/O
SITARAM GURJAR,
AGED ABOUT 54
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH (MADHYA
PRADESH)
3. COLLECTOR AND
APPROPRIATE, GOVT.
OF M.P. DEAPRTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 791 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DECEASED JAGDISH
S/O BHUVANIRAM
GURJAR THROUGH
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
99
LRS. DEEPAK S/O
LATE JAGDISH
GURJAR
OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. DECEASED JAGDISH
S/O BHUVANIRAM
GURJAR THROUGH
LRS. ANITABAI W/O
RAKESH GURJAR
OCCUPATION:
AGRICULTURIST R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
3. DECEASED JAGDISH
S/O BHUVANIRAM
GURJAR THROUGH
LRS. SMT. MALLIKA
BAI W/O TARACHAND
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
4. DECEASED JAGDISH
S/O BHUVANIRAM
GURJAR THROUGH
LRS. SMT.
ARCHANABAI W/O
DEVENDRA
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
100
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
5. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
6. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 792 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. RAMESH S/O
BABULAL GURJAR,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
101
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 793 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. MANGTIBAI W/O
BHUVANIRAM
GURJAR, AGED
ABOUT 80 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
102
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 794 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DECEASED NADAN
BAI THROUGH LRS
SHANTA BAI W/O
LATE ANOKCHAND
D/O LATE KALU,
AGED ABOUT 74
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BAGDA
BUJURG TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
103
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 795 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. NANAKRAM S/O
DAYARAM DURJAR,
AGED ABOUT 58
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
104
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 796 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BASANTI W/O LATE
DEVKARAN GURJAR,
AGED ABOUT 60
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
105
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 797 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BASKARBAI S/O
CHETRAM GURJAR,
AGED ABOUT 65
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
106
FIRST APPEAL No. 798 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. TULARAM S/O
NATTHU GURJAR,
AGED ABOUT 66
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 799 of 2023
BETWEEN:-
MAHAPRABANDHAK
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
107
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. NARAYAN S/O DAGDU
GURJAR, AGED
ABOUT 55 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 800 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
108
AND
1. NARENDRA S/O
SITARAM GURJAR,
AGED ABOUT 60
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 801 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DINESH S/O SHIVRAM
GURJAR, AGED
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
109
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
2. MAHESH S/O
SHIVRAM GURJAR
OCCUPATION:
AGRICULTURIST
DHAKALGAO, TEH.
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
4. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 802 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
110
AND
1. JAGDISH S/O
CHETRAM GURJAR,
AGED ABOUT 65
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 803 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SMT. DEVKI BAI W/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
111
GOVIND GURJAR,
AGED ABOUT 65
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 821 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. KAMLESH S/O
LAXMAN GURJAR,
AGED ABOUT 33
YEARS, OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
112
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 822 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. LAXMAN S/O KESHAV
GURJAR, AGED
ABOUT 56 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BARDUD
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
113
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 824 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MANOHAR S/O
CHETRAM TANWAR,
AGED ABOUT 56
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BARDUD
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
114
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 825 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. KISHORE S/O
MAYARAM GURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. SHARDABAI D/O
MAYARAM GURJAR,
AGED ABOUT 50
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
115
KHARGONE
(MADHYA PRADESH)
3. NARMADABAI D/O
MAYARAM GURJAR,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
4. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
5. COLLECTOR AND
APPROPRIATE,
GOVERNMENT OF
M.P. DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 827 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BALIRAM S/O LATE
TUKARAM, AGED
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
116
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. DURGABAI W/O
SOHAN, AGED ABOUT
42 YEARS,
OCCUPATION:
AGRICULTURIST
NEAR NAVCHANDI
MANDIR SETHI
NAGAR KHANDWA
TEHSIL AND
DISTRICT KHANDWA
(MADHYA PRADESH)
3. GEETABAI W/O LATE
TUKARAM, AGED
ABOUT 63 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
4. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
5. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
117
FIRST APPEAL No. 828 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BALDEV S/O LAXMAN
GURJAR, AGED
ABOUT 33 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 829 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
118
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DECEASED BABU S/O
MURAR THROUGH
LRS. SAVITRI BAI W/O
LATE BABU, AGED
ABOUT 68 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. DECEASED BABU S/O
MURAR THROUGH
LRS. BALAKRAM S/O
LATE BABU, AGED
ABOUT 56 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. DECEASED BABU S/O
MURAR THROUGH
LRS. MAYABAI W/O
ANOPCHAND, AGED
ABOUT 56 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE DASODA
TEHSIL PUNASA
DISTRICT KHANDWA
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
119
(MADHYA PRADESH)
4. DECEASED BABU S/O
MURAR THROUGH
LRS. MAMTABAI W/O
RAMESH, AGED
ABOUT 52 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE DUDGAO
TEHSIL BARWAH
DISTRICT
KHARGONE
(MADHYA PRADESH)
5. DECEASED BABU S/O
MURAR THROUGH
LRS. NANAKRAM S/O
LATE BABU, AGED
ABOUT 52 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 830 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
120
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. ANANDRAM S/O
RANCHHOD GURJAR,
AGED ABOUT 46
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 840 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER
VILLAGESELDA,TEHSIL
BARWAH (MADHYA
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
121
PRADESH)
.....APPELLANT
AND
1. JAGDISH S/O
NANDRAM, AGED
ABOUT 62 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 843 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHYAMLAL S/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
122
RAMKISHAN, AGED
ABOUT 46 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 844 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. VINOD S/O
DAYASHANKAR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
123
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 845 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSILD BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAMKRISHNA S/O
SURAJLAL GURJAR,
AGED ABOUT 44
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARAN ADHIKARI
BARWAH DISTRICT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
124
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 846 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. SURAJLAL S/O
ANOPCHAND
GURJAR, AGED
ABOUT 65 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
125
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 847 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAMLAL S/O
GENDALAL GURJAR,
AGED ABOUT 70
YEARS, OCCUPATION:
AGRICULTURE
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD,
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 848 of 2023
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
126
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. LAKHAN LAL S/O
DEVRAM, AGED
ABOUT 46 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
BARWAH (MADHYA
PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 874 of 2023
BETWEEN:-
MAHAPRABANDHAK
VILLAGE SELDA, TESHIL
BARWAH DISTRICT
KHARGONE (MADHYA
PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
127
.....APPELLANT
AND
1. JAGANATH S/O NANA
GURJAR, AGED
ABOUT 58 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TOKELAYE,
TESHIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT ,
GOVT. OF M.P.
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 891 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
128
AND
1. KADWAJI S/O
NATTHU GURJAR,
AGED ABOUT 80
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
BHANBARAD, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 892 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHANTILAL S/O EDU
GAVLI, AGED ABOUT
32 YEARS,
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
129
OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 893 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. HAAWSILAL S/O EDU
GAVLI, AGED ABOUT
38 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
130
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. SUB DIVISIONAL
OFFICER AND LAND
ACQUISITION
OFFICER BARWAH
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 894 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BASUBAI W/O EDU
GAVLI, AGED ABOUT
60 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
131
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT ,
GOVT. OF M.P.
DEPARTMENT OF
REVENUE
KHARGONE, DIT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 895 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BHEEMA S/O
BHAGWAN GAVLI,
AGED ABOUT 35
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. SUB DIVISIONAL
OFFICER AND LAND
ACQUISITION
OFFICER, BARWAH
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
132
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 896 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. KAMLESH S/O
SURAJLAL PATEL,
AGED ABOUT 39
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT ,
GOVT. OF M.P.
DEPARTMENT OF
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
133
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 897 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANTAR SINGH S/O
NARSINGH RAJPUT,
AGED ABOUT 54
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BODGAO,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT ,
GOVT. OF M.P.
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
134
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 900 of 2023
BETWEEN:-
NTPC LIMITED
MAHAPRABANDHAK
VILLAGE SELDA, TEHSIL
BARWAH (MADHYA
PRADESH)
.....APPELLANT
AND
1. DEVKARAN S/O
SHOBHARAM
THROUGH LRS
DURGABAI W/O LATE
MISHRILAL GURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAON,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. DEVKARAN S/O
SHOBHARAM
THROUGH LRS.
MAHENDRA S/O LATE
MISHRILAL GURJAR,
AGED ABOUT 28
YEARS, OCCUPATION:
AGRICULTURISTT
VILLAGE
DHAALGAO, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
3. DEVKARAN S/O
SHOBHARAM
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
135
THROUGH LRS.
KAVITA W/O
KAMLESH, AGED
ABOUT 30 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE MOTKKA
MAAFI, TEHSIL
PUNASA DIST.
KHANDWA (MADHYA
PRADESH)
4. DEVKARAN S/O
SHOBHARAM
THROUGH LRS.
KANCHANBAI W/O
BABULAL, AGED
ABOUT 54 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE JEERAVAT,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
5. DEVKARAN S/O
SHOBHARAM
THROUGH LRS.
SUMANBAI W/O
ATMARAM, AGED
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE HEERAPUR,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
136
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 902 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. DECD TIKARAM S/O
MANGILAL GURJAR
THROUG LRS
BHAGABAI W/O LATE
TIKARAM, AGED
ABOUT 70 YEARS,
VILLAGE TAMOLIYA,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. DECEASED TIKARAM
S/O MANGILAL
GURJAR THR. LRS.
JITENDRA S/O LATE
TIKARAM, AGED
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
3. DECD TIKARAM S/O
MANGILAL GURJAR
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
137
THROUG LRS
SUMANBAI W/O
PREMLAL, AGED
ABOUT 50 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAALGAO, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
4. DECD TIKARAM S/O
MANGILAL GURJAR
THROUG LRS
SANTOSHBAI W/O
TULSIRAM, AGED
ABOUT 47 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE ANDAD
TEHSIL BHIKANGAO
DIST. KHARGONE
(MADHYA PRADESH)
5. DECD TIKARAM S/O
MANGILAL GURJAR
THROUG LRS
KAVITABAI W/O
KAMALCHAND, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE DASHODA
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
6. DECD TIKARAM S/O
MANGILAL GURJAR
THROUG LRS
MAMTABAI W/O
SANTOSH, AGED
ABOUT 46 YEARS,
OCCUPATION:
AGRICULTURIST
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
138
VILLAGE BHATTYAN
TEHSIL SANAWAD
DIST KHARGONE
(MADHYA PRADESH)
7. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
8. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 904 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BENIRAM S/O
NATTHU GURJAR,
AGED ABOUT 65
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. SUB DIVISIONAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
139
OFFICER AND LAND
ACQUISITION
OFFICER BARWAH
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 906 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. MANGILAL S/O
BHAIRAM GURJAR,
AGED ABOUT 90
YEARS, VILLAGE
DUNDGAON, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
140
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 907 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. NARSINGH S/O
MOHANSINGH
RAJPUT, AGED ABOUT
80 YEARS, VILLAGE
BODGAON,TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 908 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
141
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. GOVARDHAN S/O
SURESHCHAND
GURJAR, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TOKELAYE,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 909 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
142
AND
1. RAMESHWAR S/O
MOHAN GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE TOKELAYE,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT ,
GOVT. OF M.P.
DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 910 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. MANAKCHAND S/O
SURESHCHAND
GURJAR, AGED
ABOUT 40 YEARS,
VILLAGE TOKELAYE,
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
143
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 911 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. BALIRAM S/O
BHUVANIRAM
GURJAR, AGED
ABOUT 53 YEARS,
OCCUPATION:
NOTHING VILLAGE
DUNDGON, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
144
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNEMENT
GOVT. OF M.P.
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 912 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. LOKENDRA S/O
ANANDRAM GURJAR,
AGED ABOUT 35
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. SURENDRA S/O
ANANDRAM GURJAR,
AGED ABOUT 30
YEARS, OCCUPATION:
AGRICULTURIST
DHAKALGAO, TEH.
SANAWAD DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
145
(MADHYA PRADESH)
3. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
4. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 914 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. SAALAKRAM S/O
KADWAJI, AGED
ABOUT 48 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
BHANBARAD, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
146
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
DISTRICT
KHARGONE. .
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 915 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. MADANLAL S/O
TIKARAM GURJAR,
AGED ABOUT 58
YEARS, VILLAGE
DUDGAON, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
147
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 916 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA,TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. JAGDISH S/O AAPAJI,
AGED ABOUT 65
YEARS, VILLAGE
TAMOLIYA, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
2. TULSIRAM S/O
ANANDRAM, AGED
ABOUT 50 YEARS,
VILLAGE TAMOLIYA
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
3. GOURISHANKAR S/O
ANANDRAM, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE TAMOLIYA
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
4. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRCT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
148
(MADHYA PRADESH)
5. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 917 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. MOHANLAL S/O LATE
BALIRAM GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
NOTHING VILLAGE
DAABKAA POLICE
STATION AND TEHSIL
ATHNER DISTRICT
BETUL (MADHYA
PRADESH)
2. SOHANLAL S/O LATE
BALIRAM GURJAR,
AGED ABOUT 40
YEARS, OCCUPATION:
NOTHING VILLAGE
DUNDGAO TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
3. SMT. PARVATIBAI W/O
LATE BALIRAM
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
149
GURJAR, AGED
ABOUT 63 YEARS,
OCCUPATION:
NOTHING VILLAGE
DUNDGAO TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
4. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
5. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 918 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. GANPAT S/O NANA
GURJAR, AGED
ABOUT 47 YEARS,
VILLAGE TOKELAYE,
TESHIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
150
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 919 of 2023
BETWEEN:-
NTPC LIMITED CHIEF
GENERAL MANAGER
[PRODUCTION] VILLAGE
SELDA, THSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANOKHIBAI W/O
JAGANNATH GURJAR,
AGED ABOUT 60
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIAKRI AND BHU
ARJAN ADHIARI
BARWAH DISTRICT.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
151
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 920 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. DAGDU S/O PUNAJI
GURJAR VILLAGE
DUNDGAON,TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRCT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
152
FIRST APPEAL No. 922 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. BHIKAJI S/O
MANGTYA GURJAR,
AGED ABOUT 70
YEARS, OCCUPATION:
NOTHING VILLAGE
BHATUD AND
DUNDGAON, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 923 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
153
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAVINDRA S/O
BHAGWAN GAWLI,
AGED ABOUT 31
YEARS, VILLAGE
SELDA, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 932 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DEVA S/O RAMLAL
GAVLI, AGED ABOUT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
154
42 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 938 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. RAMESH SINGH S/O
SAJANSINGH RAJPUT,
AGED ABOUT 84
YEARS, OCCUPATION:
NOTHING R/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
155
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 939 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. PRAHLAD SINGH S/O
SAJANSINGH RAJPUT,
AGED ABOUT 46
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
156
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 944 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DECEASED PUNAJI
S/O NATTHU GURJAR
THROUGH LRS.
SAKUNBAI W/O LATE
PUNAJI GURJAR,
AGED ABOUT 70
YEARS, OCCUPATION:
NOTHING R/O
VILLAGE
BHANBARAD TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
157
2. DECEASED PUNAJI
S/O NATTHU GURJAR
THROUGH LRS.
SEVAKRAM S/O LATE
PUNAJI GURJAR,
AGED ABOUT 50
YEARS, OCCUPATION:
AGRICULTURIST
BHANBARAD, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
3. DECEASED PUNAJI
S/O NATTHU GURJAR
THROUGH LRS.
LEKHRAM S/O LT.
PUNAJI GURJAR,
AGED ABOUT 38
YEARS, OCCUPATION:
AGRICULTURIST
BHANBARAD, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
4. DECD. HUKUMCHAND
S/O LT. PUNAJI
GURJAR THROGUH
LR CHINTABAI W/O
LATE HUKUMCHAND
GURJAR, AGED
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURE
BEDIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
5. DECD. HUKUMCHAND
S/O LT. PUNAJI
GURJAR THROGUH
LRS SOURABH S/O LT.
HUKUMCHAND
GURJAR
OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
158
AGRICULTURIST
BEDIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
6. DECD. HUKUMCHAND
S/O LT. PUNAJI
GURJAR THROGUH
LRS ISHIKA D/O LATE
HUKUMCHAND
GURJAR
OCCUPATION:
AGRICULTURIST
BEDIYA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
7. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
8. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 945 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
159
.....APPELLANT
AND
1. NIRMALA BAI W/O
PRATAPSINGH
RAJPUT, AGED ABOUT
58 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 946 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
160
AND
1. JAGDISH SINGH S/O
NARSINGH RAJPUT,
AGED ABOUT 58
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTT.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 947 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. ANARBAI W/O
SAJANSINGH RAJPUT,
AGED ABOUT 84
YEARS, OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
161
NOTHING R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 948 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. JITENDRASINGH S/O
NAHARSINGH
RAJPUT, AGED ABOUT
46 YEARS,
OCCUPATION:
NOTHING R/O
VILLAGE BODGAO
TEHSIL SANAWAD
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
162
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 949 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. GYAN SINGH S/O
SAJANSINGH RAJPUT,
AGED ABOUT 63
YEARS, OCCUPATION:
NOTHING R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
163
ARJAN ADHIKARI
BARWAH DISTT.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT THE
STATE OF MADHYA
PRADESH KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 950 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. JAIPAL SINGH S/O
PIRTHAYSINGH
RAJPUT, AGED ABOUT
43 YEARS,
OCCUPATION:
NOTHING R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
164
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 951 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SURENDRA SINGH S/O
SAJANSINGH RAJPUT,
AGED ABOUT 54
YEARS, OCCUPATION:
AGRICULTURIST R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
165
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 952 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SHIVRAM S/O
NATTHU BALAI, AGED
ABOUT 62 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
166
FIRST APPEAL No. 953 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. YASHWANT S/O
SAJANSINGH RAJPUT,
AGED ABOUT 54
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BODGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1024 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
167
MAHAPRAANDHAK NTPC
LIMITED. VILLAGE
SELDA, TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. VIRENDRASINGH S/O
DARIYAVSINGH
RAJPUT, AGED ABOUT
47 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH (MADHYA
PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1025 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
168
.....APPELLANT
AND
1. LEELADHAR S/O
RANCHHOD GURJAR,
AGED ABOUT 42
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIAKRI AND BHU
ARJAN ADHIARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1026 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. GOKUL S/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
169
CHAMPALAL
GURJAR, AGED
ABOUT 82 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTRICT
KHARGONE.
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1027 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED. VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. JAGDISH S/O
CHETRAM GURJAR,
AGED ABOUT 58
YEARS, OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
170
AGRICULTURIST
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTRICT
KHARGNOE.
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1028 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. LAXMINARAYAN S/O
CHETRAM GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
171
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIARI AND BHU
ARJAN ADHIKARI
BARWAH (MADHYA
PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1029 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MOHAN S/O
RAMCHANDRA
GURJAR, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
172
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1033 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. MAHENDRASINGH
S/O DARIYAVSINGH
RAJPUT, AGED ABOUT
39 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
173
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1034 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. OMPRAKASH S/O
NARAAN RATHORE,
AGED ABOUT 59
YEARS, OCCUPATION:
AGRICULTURIST R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
174
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1035 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. JITENDRA S/O SHRI
RAMLAL, AGED
ABOUT 35 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
175
FIRST APPEAL No. 1036 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. UMASHANKAR S/O
CHETRAM GURJAR,
AGED ABOUT 50
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1037 of 2023
BETWEEN:-
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
176
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BHAGWAT BAI W/O
TRILOKCHAND,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE TOMOLIYA,
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1044 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
177
.....APPELLANT
AND
1. BHAIRAM S/O
PREMAJI GURJAR,
AGED ABOUT 58
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1046 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. RAMLAL S/O PREM
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
178
GURJAR, AGED
ABOUT 65 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1047 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANANDRAM S/O
DAYARAM GURJAR,
AGED ABOUT 79
YEARS, OCCUPATION:
AGRICULTURIST
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
179
VILLAGE BEDIYA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1051 of 2023
BETWEEN:-
KAMLESH S/O SURAJLAL
GURJAR, AGED ABOUT 39
YEARS, OCCUPATION:
AGRICUALTURE GRAM
DAALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHRAGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. BHU ARJAN
ADHIKARI AVM
ANUVIBHAGEEY
ADHIKARI (RAAJSV)
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
180
2. COLLECTOR AND
SAMUCHIT SARKAR
STATE OF M.P.
RAJASVA VIBHAG,
DIST. KHARGONE
(MADHYA PRADESH)
3. MAHAPRABANDHAK
N.T.P.C. LIMITED
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1053 of 2023
BETWEEN:-
RAMKRISHNA S/O
SURAJLAL GURJAR, AGED
ABOUT 44 YEARS,
OCCUPATION:
AGRICULTURE R/O
GRAMDALYAKHEDI
TEHSIL SANAWAD
DISTT.KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. LAND ACQUISITION
OFFICER EVM
ANUVIBHAGIYA
ADHIKARI (RAJASV)
BARWAH (MADHYA
PRADESH)
2. COLLECTOR AVAM
SAMUCHIT SARKAR
STATE OF M.P.
RAJASVA VIBHAG
DIST. KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
181
3. MAHAPRABANDHAK
N.T.P.C. LIMITED
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1099 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. PREMLAL S/O
BHAIRAM GURJAR,
AGED ABOUT 55
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BADGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
182
FIRST APPEAL No. 1100 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. SEVAKRAM S/O
ANANDRAM GURJAR,
AGED ABOUT 59
YEARS, OCCUPATION:
AGRICULUTRIST R/O
VILLAGE BADGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE BARWAH
DISTT KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1102 of 2023
BETWEEN:-
MAHAPRABANDHAK
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
183
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DURGARAM S/O
ANANDRAM GURJAR,
AGED ABOUT 27
YEARS, OCCUPATION:
AGRICULTURIST R/O
VILLAGE BADGAO
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1103 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
184
.....APPELLANT
AND
1. CHELNABAI W/O
ATUL JAIN, AGED
ABOUT 47 YEARS,
OCCUPATION:
AGRICULTURIST
VILAGE BHUGDAR,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1104 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. KISHORE S/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
185
SHAMBHU GURJAR,
AGED ABOUT 37
YEARS, OCCUPATION:
AGRICULTURIST R/O
VILLAGE BADGAO
TAKLI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIAYA
ADHIKARI AND BHU
ARJAN ADHIKARI
DEPARTMENT OF
REVENUE BARWAH,
DISTT KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE DISST
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1106 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHANTILAL S/O
REVARAM, AGED
ABOUT 36 YEARS,
OCCUPATION:
AGRICULTURIST
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
186
VILLAGE BADGAO
TAKLI, TEHSIL
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1107 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. CHETRAM S/O
NATTHU, AGED
ABOUT 56 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAO
TAKLI, TEHSIL
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
187
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1108 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. ASHOK S/O KALU
GURJAR, AGED
ABOUT 41 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BADGAO
TAKLI TEHSIL
SANAWAD DISTT.
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIARI AND BHU
ARJAN ADHIKARI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
188
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1109 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHRIRAM S/O
BHAIRAM GURJAR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BADGAO,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
189
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1120 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DECEASED
AMARSINGH S/O SHRI
LAKHAMESINGH
RAJPUT THROUGH
LRS. MALTI BAI W/O
LATE SHRI
AMARSINGH, AGED
ABOUT 38 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BEDIA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. DECEASED
AMARSINGH S/O SHRI
LAKHAMESINGH
RAJPUT THROUGH
LRS. SHUBHAM S/O
LATE SHRI
AMARSINGH, AGED
ABOUT 22 YEARS,
OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
190
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. DECEASED
AMARSINGH S/O SHRI
LAKHAMESINGH
RAJPUT THROUGH
LRS. VANDANA S/O
LATE SHRI
AMARSINGH, AGED
ABOUT 21 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
4. DECEASED
AMARSINGH S/O SHRI
LAKHAMESINGH
RAJPUT THROUGH
LRS. UJJAWAL S/O
LATE SHRI
AMARSINGH, AGED
ABOUT 19 YEARS,
OCCUPATION:
AGRICULTURIST R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
5. INDERSINGH S/O
SHRI
LAKHAMESINGH
RAJPUT, AGED ABOUT
42 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEH. SANAWAD, DIST.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
191
KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1122 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. DECEASED
SAKHARAM S/O SHRI
RANCHHOD GURJAR
THROUGH LRS
SHARDA BAI W/O
LATE SHRI
SAKHARAM, AGED
ABOUT 42 YEARS,
OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
192
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. DECD. SAHARAM S/O
SHRI RANCHHOD
GURJAR THROUGH
LRS. RUPAM S/O LATE
SHRI SAKHARAM,
AGED ABOUT 21
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BEDIA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
3. DECD. SAHARAM S/O
SHRI RANCHHOD
GURJAR THROUGH
LRS. MANISH MINOR
THROUGH NATURAL
GUARDIAN MOTHER
SHARDA BAI W/O
LATE SHRI
SAKHARAM VILLAGE
BEDIA, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
4. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
5. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
193
FIRST APPEAL No. 1123 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. KUSUM BAI W/O
LATE SHRI
PRAKASH, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIA,
TEHSIL SANAWAD,
DIST. KHARGONE
(MADHYA PRADESH)
2. GOPALKRISHNA S/O
LATE SHRI
PRAKASH, AGED
ABOUT 52 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. VINOD S/O LATE
SHRI PRAKASH,
AGED ABOUT 45
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
194
KHARGONE
(MADHYA PRADESH)
4. DEEPAK S/O LATE
SHRI PRAKASH,
AGED ABOUT 40
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
5. MANOJ S/O LATE
SHRI PRAKASH,
AGED ABOUT 36
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
6. RANJANA BAI D/O
LATE SHRI
PRAKASH, AGED
ABOUT 47 YEARS,
OCCUPATION:
AGRICULTURIST
BEHIND PUNJAB
COLONY, JASWADI
ROAD, KHANDWA,
TEH AND DIT.
KHANDWA (MADHYA
PRADESH)
7. MANJULA BAI D/O
LATE SHRI
PRAKASH, AGED
ABOUT 43 YEARS,
OCCUPATION:
AGRICULTURIST
NEAR MAHAJAN
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
195
PETH BADA
VITTHAL MANDIR
BURHANPUR, TEH
AND DIST.
BURHANPUR
(MADHYA PRADESH)
8. PRAGATI D/O LATE
SHRI PRAKASH,
AGED ABOUT 42
YEARS,
OCCUPATION:
AGRICULTURIST
MASTER COLONY,
BISTAN ROAD,
KHARGONE
(MADHYA PRADESH)
9. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
10. COLLECTOR AND
APPROPRIATE
GOVERNMENT,
GOVT. OF M.P.
DEPARTMENT OF
REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1135 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
196
AND
1. MOHAN LAL S/O
SHRIRAM BRAHMAN,
AGED ABOUT 62
YEARS, OCCUPATION:
NOTHING VILLAGE
DUNDGAO, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. MADAN LAL S/O
SHRIRAM BRAHMAN,
AGED ABOUT 62
YEARS, OCCUPATION:
NOTHING VILLAGE
DUNDGAO, TEH.
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
3. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
4. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1136 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEH.BARWAH
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
197
(MADHYA PRADESH)
.....APPELLANT
AND
1. SEVAKRAM S/O SHRI
RAMLAL GURJAR,
AGED ABOUT 45
YEARS, OCCUPATION:
AGRICULTURIST
GRAM DUDGAON
TEH.SANAWAD
DISTT.KHARGONE
(MADHYA PRADESH)
2. RADHESHYAM S/O
SHRI RAMLAL
GURJAR, AGED
ABOUT 42 YEARS,
OCCUPATION:
AGRICULTURIST
DUNDGAON TEH.
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
3. KUSUM BAI D/O SHRI
RAMLAL GURJAR,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURIST
DUNDGAON TEH.
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
4. PUNA JI S/O SHRI
RAMLAL GURJAR,
AGED ABOUT 36
YEARS, OCCUPATION:
AGRICULTURIST
DUNDGAON TEH.
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
198
5. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTRICT
KHARGONE
(MADHYA PRADESH)
6. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE DISTRICT
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1137 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEH.BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. DECD.BIHARI
THRU.LRS.HARERAM
S/O LATE SHRI
BIHARI GURJAR,
AGED ABOUT 38
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DUDGAON
TEH.SANAWAD
(MADHYA PRADESH)
2. DECED. BIHARI S/O
MAHEKAL GURJAR
THROUGH LRS
KANHAIYA S/O LATE
SHRI BIHARI
GURJAR, AGED
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
199
ABOUT 46 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE DUDGAON,
TEH. SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
3. DECED. BIHARI S/O
MAHEKAL GURJAR
THROUGH LRS SMT.
BHAGA BAI D/O LATE.
SHRI BIHARI
GURJAR, AGED
ABOUT 70 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE DUDGAON,
TEH. SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
4. DECED. BIHARI S/O
MAHEKAL GURJAR
THROUGH LRS
SHARDA BAI D/O
BIHARI GURJAR,
AGED ABOUT 38
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE JIRBHAR,
TEH. SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
5. JAGRATI D/O SHRI
SURAJLAL, AGED
ABOUT 24 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
RAHATKOTA, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
6. DECED. BIHARI S/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
200
MAHEKAL GURJAR
THROUGH LRS
ABHINANDAN S/O
SURAJLAL, AGED
ABOUT 22 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
BHANBARAD, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
7. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
8. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1138 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DECD. HARIKIRAN
THROUGH LRS.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
201
BASANTI BAI W/O
LATE SHRI
HARIKARAN GARJAR,
AGED ABOUT 69
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE BHATUD
AND DUDGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. DECD. HARIKIRAN
THROUGH LRS.
BHARAT S/O LATE
SHRI HARIKARAN
GARJAR, AGED
ABOUT 53 YEARS,
OCCUPATION:
AGRICULTURIST
BATHUD AND
DUDGAON, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
3. DECD. HARIKIRAN
THROUGH LRS. SMT.
SEETA BAI D/O LATE
SHRI HARIKARAN,
AGED ABOUT 43
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE DASGAON
TEH. SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
4. DECD. HARIKIRAN
THROUGH LRS. SMT.
GEETA D/O LATE
SHRI HARIKARAN
GARJAR, AGED
ABOUT 48 YEARS,
OCCUPATION:
AGRICULTURIST
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
202
VILLAGE KARHI,
TEH. MAHESHWAR,
DIST. KHARGONE
(MADHYA PRADESH)
5. SMT. MANJU BAI D/O
LATE SHRI
HARIKARAN GARJAR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
BHANBARAD, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
6. DECD. HARIKIRAN
THROUGH LRS. SMT.
MAHENDRA S/O LATE
SHRI HARIKARAN
GARJAR, AGED
ABOUT 38 YEARS,
OCCUPATION:
AGRICULTURE
VILLAGE BHATUD
AND DUDGAON, TEH.
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
7. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
8. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
203
FIRST APPEAL No. 1139 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHAILENDAR S/O
MANGTUJI GURJAR,
AGED ABOUT 30
YEARS, OCCUPATION:
AGRICULTURIST
VILLAG BEDIYA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIGHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1140 of 2023
BETWEEN:-
MAHAPRABANDHAK
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
204
NTPC LIMITED R/O
VILLAGE SELDA TEHSIL
BARWAH DISTT.
KHARGONE (MADHYA
PRADESH)
.....APPELLANT
AND
1. NARENDRA S/O
SHRIRAM GURJAR,
AGED ABOUT 40
YEARS, OCCUPATION:
AGRICULTURE R/O
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTT. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVEUNE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1342 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
205
.....APPELLANT
AND
1. LEKHRAM S/O
MISHRILAL GURJAR,
AGED ABOUT 73
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1343 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. DHANNALAL S/O
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
206
RAGHURAM GURJAR,
AGED ABOUT 45
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE SELDA
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1344 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DILIP S/O PUNAJI
GURJAR, AGED
ABOUT 35 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
207
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
GOVERNMENT OF
M.P. DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1345 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. KAMALSINGH S/O
BHAGWANSINGH
RAJPUT, AGED ABOUT
75 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
208
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT OF
M.P. DEPARTMENT OF
REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1347 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. DURGARAM S/O
ANANDRAM GURJAR,
AGED ABOUT 66
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
209
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF MP DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1348 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. ANOKCHAND S/O
MISHRILAL GURJAR,
AGED ABOUT 43
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTT.
KHARAGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
210
OF REVENUE
KHARGONE, DISTT.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1349 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. GULABCHAND S/O
GANGARAM
GURJAR, AGED
ABOUT 67 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI
TEHSIL SANAWAR
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANOKCHAND S/O
GANGARAM
GURJAR, AGED
ABOUT 64 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
211
3. LAXMINARAYAN S/O
GANGARAM
GURJAR, AGED
ABOUT 50 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
4. KADWA S/O
DEVKARAN GURJAR,
AGED ABOUT 55
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
5. GORDHAN S/O
KADWA GURJAR,
AGED ABOUT 42
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
6. KHUSHAL S/O
KADWA GURJAR,
AGED ABOUT 40
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
212
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
7. BABULAL S/O
CHAMPALAL
GURJAR, AGED
ABOUT 42 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
8. PREMLAL S/O
CHAMPALAL
GURJAR, AGED
ABOUT 40 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
9. BALIRAM S/O
CHAMPALAL
GURJAR, AGED
ABOUT 42 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
10. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
213
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
11. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1352 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. DULICHAND S/O
GOPAL GURJAR,
AGED ABOUT 59
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI TEHSIL
SANAWAR DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPOPRIATE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
214
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1353 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. HEERALAL S/O
ANANDRAM GURJAR,
AGED ABOUT 45
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P.,
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
215
.....RESPONDENTS
FIRST APPEAL No. 1354 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. SHIVNARAYA S/O
RAMLAL SONI, AGED
ABOUT 50 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
2. KAILASH S/O
RAMLAL SONI, AGED
ABOUT 48 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
3. RADHESHYAM S/O
RAMLAL SONI, AGED
ABOUT 45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
216
(MADHYA PRADESH)
4. MAHAVIR S/O
RAMLAL SONI, AGED
ABOUT 43 YEARS,
OCCUPATION:
AGRICUTLURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
5. SANTOSH BAI S/O
RAMLAL SONI, AGED
ABOUT 41 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DHAKALGAO, TEHSIL
SANAWAD, DISTRICT
KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1356 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
217
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. JITENDRASINGH S/O
KAMALSINGH
RAJPUT, AGED ABOUT
45 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BEDIYA
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
GOVERNMENT OF
M.P., DEPARTMENT
OF REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1357 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
218
AND
1. DECD. REWARAM
THROUGH LRS.
KADVI BAI W/O
LATE SHRI
REWARAM GURJAR,
AGED ABOUT 68
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON,
TEHSIL SANAWAD,
DIST. KHARGONE
(MADHYA PRADESH)
2. DECD. REWARAM
THROUGH LRS.
DEEPAK S/O LATE
SHRI REWARAM
GURJAR, AGED
ABOUT 28 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
3. DECD. REWARAM
THROUGH LRS.
HARERAM S/O LATE
SHRI REWARAM
GURJAR, AGED
ABOUT 24 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
4. DECD. REWARAM
THROUGH LRS.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
219
JYOTI W/O SHRI
RAMNARAYAN,
AGED ABOUT 26
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE MARDANA,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
5. DECD. REWARAM
THROUGH LRS.
RADHESHYAM S/O
LATE SHRI
REWARAM GURJAR,
AGED ABOUT 55
YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE FANGAON
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
6. DECD. REWARAM
THROUGH LRS.
RUKMANI BAI W/O
SHRI JAGDISH, AGED
ABOUT 68 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
BHULGAON, TEHSIL
SANAWAD DIST.
KHARGONE
(MADHYA PRADESH)
7. DECD. REWARAM
THROUGH LRS.
GULPATI BAI W/O
SHRI SHRIRAM,
AGED ABOUT 50
YEARS,
OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
220
AGRICULTURIST
VILLAGE KATORA
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
8. ANANDRAM S/O
SHRI THAKUR
GURJAR
OCCUPATION:
AGRICULTURIST
VILLAGE BADGAON,
TEHSIL SANAWAD
DISTRICT
KHARGONE
(MADHYA PRADESH)
9. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
10. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1364 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
221
AND
1. JASWANT S/O
ANOKCHAND
GURJAR, AGED
ABOUT 57 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1380 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA TEHSIL BARWAH
DISTRICT KHARGONE.
(MADHYA PRADESH)
.....APPELLANT
AND
1. GAJENDRA S/O
JASWANT GURJAR,
AGED ABOUT 32
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
222
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. DEEPAK S/O JASWANT
GURJAR, AGED
ABOUT 23 YEARS,
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD (MADHYA
PRADESH)
3. SUB DIVISIONAL
OFFICER AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH BARWAH
(MADHYA PRADESH)
4. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1381 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
223
1. GORDHAN S/O
BABULAL GURJAR,
AGED ABOUT 48
YEARS, OCCUPATION:
AGRICULURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. SUB DIVISIONAL
OFFICER AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH BARWAH
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1383 of 2023
BETWEEN:-
MAHAPRABANDHAK
NTPC LIMITED VILLAGE
SELDA, TEHSIL BARWAH,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
AND
1. GOPIKISHAN S/O
GOKUL GURJAR,
AGED ABOUT 52
YEARS, OCCUPATION:
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
224
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. ANUVIBHGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DIST.
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT, GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1387 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. BHALAJI S/O
DULICHAND
GUURJAR, AGED
ABOUT 66 YEARS,
VILLAGE SELDA,
TEHSIL SANAWAD
(MADHYA PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
225
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1388 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. LALITABAI D/O
REVAJI GURJAR,
AGED ABOUT 66
YEARS, OCCUPATION:
AGRICULTURIST
VILLAGE SELDA,
TEHSIL SANAWAD
DIST. KHARGONE
(MADHYA PRADESH)
2. SUB DIVISIONAL
OFFICER AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH BARWAH
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
226
GOVERNMENT OF
M.P. DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1390 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. RADHESHYAM S/O
LATE HUKUMCHAND
GURJAR, AGED
ABOUT 62 YEARS,
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD DISTRICT
KHARGONE
(MADHYA PRADESH)
2. THAKURLAL S/O
LATE HUKUMCHAND
GURJAR
OCCUPATION:
AGRICULTURIST
DALYAKHEDI, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
3. AMOLAKCHAND S/O
LATE HUKUMCHAND
GURJAR
OCCUPATION:
AGRICULTURIST
DALYAKHEDI, TEH.
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
227
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
4. SMT. KAILASHBAI
D/O LATE
HUKUMCHAND
GURJAR
OCCUPATION:
AGRICULTURIST
DALYAKHEDI, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
5. RAMPRIYABAI W/O
LATE HUKUMCHAND
GURJAR
OCCUPATION:
AGRICULTURE
DALYAKHEDI, TEH.
SANAWAD, DIST.
KHARGONE
(MADHYA PRADESH)
6. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH, DISTT.
KHARGONE
(MADHYA PRADESH)
7. COLLECTOR AND
APPROPRIATE
GOVERNMENT GOVT.
OF M.P. DEPARTMENT
OF REVENUE
KHARGONE, DIST.
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1393 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
228
MANAGER VILLAGE
SELDA, TEHSIL BARWAH
(MADHYA PRADESH)
.....APPELLANT
AND
1. TARUN S/O
LAXMINARAYAN
GURJAR, AGED
ABOUT 39 YEARS,
OCCUPATION:
AGRICULTURIST
VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. SUBDIVISIONAL
OFFICER AND LAND
ACQUISITION
OFFICER THE STATE
OF MADHYA
PRADESH BARWAH
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
FIRST APPEAL No. 1394 of 2023
BETWEEN:-
NTPC LIMITED GENERAL
MANAGER VILLAGE
SELDA, TEHSIL BARWAH ,
DISTRICT KHARGONE
(MADHYA PRADESH)
.....APPELLANT
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 2/23/2024
3:33:03 PM
229
AND
1. RAMKISHAN S/O
GOKUL GURJAR,
AGED ABOUT 58
YEARS, VILLAGE
DALYAKHEDI, TEHSIL
SANAWAD (MADHYA
PRADESH)
2. ANUVIBHAGIYA
ADHIKARI AND BHU
ARJAN ADHIKARI
BARWAH DISTRICT
KHARGONE
(MADHYA PRADESH)
3. COLLECTOR AND
APPROPRIATE
GOVERNMENT
DEPARTMENT OF
REVENUE
KHARGONE
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI HIMANSHU JOSHI, ADVOCATE FOR THE APPELLANT(S).
(BY SHRI VAIBHAV BHAGWAT, G.A. FOR STATE, SHRI RAJEEV
SHARMA, ADVOCATE FOR THE RESPONDENT(S) ON CAVEAT AND
SHRI JAGDISH BAHETI, ADVOCATE WITH SHRI PRASHANT JAIN,
ADVOCATE, SHRI MOHIT MATTA, ADVOCATE AND SHRI PRANENDRA
RANKA, ADVOCATE FOR RESPONDENT(S))
.................................................................................................
Reserved on : 08.11.2023
Pronounced on : 21.02.2024
...........................................................................................................
These appeals having been heard and reserved for judgment,
coming on for pronouncement this day, the court passed the following:
JUDGEMENT
Heard finally, with the consent of the parties.
2] This order shall also govern the disposal of the connected batch of First Appeals, regard being had to the identical issues involved in all the appeals and the commonality of the impugned orders passed in all the connected appeals. For the sake of convenience, the facts as narrated in F.A. No.1961/2022 are being taken into consideration.
3] This appeal has been preferred under Section 54 read with Section 74 of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 (hereinafter referred to as ‗the Act of 2013') against the judgement and decree dated 19.10.2022, passed in MJC No.87/2020 by Additional District Judge, Sanawad, District Khargone (hereinafter referred to as the ‗Reference Court').
4] In brief, the facts of the case are that land acquisition proceedings were initiated by the Collector (Khargone), the appropriate Government under u/s.11(1) of the Act of 2013, by issuing the notification in this regard on 10.04.2015, stating that the State Government is of the opinion that it requires certain land at Gram Takli, Tehsil Sanawad, District Khargone ad-measuring 5.269 hectares for laying of railway tracks for the purposes of supply of coal to Khargone Vrahad Taap Vidyut Pariyojana (Mega Thermal Power Project). In the aforesaid notification, various survey numbers were also given. For this purpose, the General Manager (Project) of NTPC Khargone was also appointed as the authorized Officer under Section 12 of the Act of 2013. In the aforesaid
proceedings, the Land Acquisition Officer/Collector has passed the proposed awards on 29.07.2016 and 30.07.2016, holding that the total compensation to the affected land owners would be Rs.1,17,20,829/-. And, according to the appellant subsequent to that, separate tripartite agreement dated 16.08.2016, was also entered into between the land owners, Land Acquisition Officer and the NTPC agreeing to the aforesaid award and the additional amount as per the package. However, the aforesaid award was referred to the Reference Court by the Collector, Khargone under Section 64 of the Act of 2013 on 19.06.2017, in which the impugned judgement and decree has been passed.
5] The Reference Court made the following issues after the reply was filed by the appellant:-
Sr. Issue Conclusion
No.
1. Whether the award passed by the Proved
Land Acquisition
Officer/Collector is just and
proper?
2. If yes, how much is the As per the notification
compensation of the acquired dated 09.02.2016
land? issued by the Central
Government, the factor
of ‗2' has to be applied.
3. Whether the reference is barred Not proved
by limitation?
4. Relief and expenses? As per the reference
case is allowed.
The aforesaid judgement dated 19.10.2022 is under challenge before this Court.
6] Shri Himanshu Joshi, learned counsel for the appellant has submitted that the impugned order is bad in law, inasmuch as the
learned Judge of the Reference Court has not considered the fact that the reference itself was not only barred by limitation, but it was made after the landowners entered into a tripartite agreement with the appellant and the State, agreeing with the award of the LAO and also accepting the other benefits under the agreement. It is also submitted that the learned Judge of the Reference Court has also erred in holding that the State Government was not the appropriate Government but the Central Government was and thus, has wrongly applied the factor of ‗2' in disbursing the compensation. 7] Shri Joshi has also submitted that the learned Judge of the Reference Court has erred in wrongly interpreting the provisions of the Act of 2013, wherein, under Section 3(e), the appropriate Government has been defined, and admittedly, the land was acquired in the State of M.P., and the notification has been issued under Section 11(1) of the Act of 2013, which clearly provides that the notification has to be issued by the appropriate Government only, and a bare perusal of the notification dated 10.04.2015 makes it clear that the same has been issued by the Collector and the Officiating Additional Secretary, Revenue Department, State of M.P., Khargone, in the name of the Governor of the State, for the purposes of establishing the thermal power generation units with its site at Khargone, Nimarkhedi and Khandwa for development of dedicated railway track freight corridor for the appellant NTPC Ltd., who is responsible for building the aforesaid power generation unit.
8] Counsel has also drawn the attention of this Court to the
another notification dated 22.03.2016, again, under Section 11(1) of the Act of 2013, in which certain other lands were also included and one other land was excluded. It is also submitted that the award was also accepted by the land owners, which is also apparent from the tripartite agreement dated 16.08.2016. It is submitted that while passing the impugned award, the Reference Court has laid heavy emphasis on the fact that the land is being acquired for the purposes of construction of power generating unit, which is being erected by the appellant, a Public Sector Undertaking, and thus, merely because the unit is being erected by the appellant, reliance has been wrongly placed on the notification issued by the Central Government on 09.02.2016, which provides that in case of rural areas, the factor by which the market value is to be multiplied shall be ‗2'. Counsel has submitted that the aforesaid notification would not be applicable in the facts and circumstances of the case when the appropriate Government itself is the State Government of M.P., and the power unit is also located in the State of M.P. only, and merely because the power generating unit is constructed by the NTPC, it would not make the acquisition proceedings to be initiated by the Central Government. Thus, it is submitted that the impugned award be set aside.
9] Counsel for the respondents, on the other hand, has opposed the prayer and it is submitted that no case for interference is made out. It is submitted that there is no delay in making the reference to the Reference Court which has rightly been decided by the learned Judge of the Reference Court as it was well within the limitation
provided for filing the reference under Section 64 of the Act of 2013, which provides that the Collector may entertain an application within a period of further one year, in addition to 6 weeks and 6 months respectively, as provided under Sub-Section 2 of Section 64 of the Act, and in the present case, the Reference Court has held that notice was issued under Section 37(2) of the Act of 2013 on 04.08.2016, which was served on the land owners on 16.08.2016, whereas, the reference application was filed on 08.09.2016. Thus, it is submitted that it is not a case where the reference was barred by limitation.
10] In respect of the tripartite agreement, it is submitted that the same was made under coercion and is not binding on the landowners which has not even been referred to in the reply by the appellant before the Reference Court.
11] So far as the issue regarding the appropriate Government is concerned, it is the contention of the respondent is that as per Section 3(e) of the Act of 2013, the notification is always issued by the Collector of the District only, and in the present case, for all the practical purposes, the acquisition was on behalf of the Central Government only, at the instance of the NTPC, which is a public sector undertaking and the learned Judge of the Reference Court has rightly held that the NTPC being Government of India undertaking, and has applied the factor of ‗2' as per the notification dated 09.02.2016. Thus, it is submitted that the appeal is liable to be dismissed.
12] Heard counsel for the parties and perused the record.
13] From the record, this Court finds that the facts of the case are not disputed regarding the acquisition of the land vide the notification dated 10.04.2015, issued under Section 11(1) of the Act of 2013. The first issue before this Court is, whether the award has been accepted by the landowners by executing the agreement with the NTPC. Secondly, whether the reference was barred by limitation having preferred after the relevant period of limitation as provided under Section 64 of the Act of 2013, which provides that a reference has to be made by the person interested, who has not accepted the award through Collector, and the proviso to Sub-Section (2) also provides that the Collector may entertain an application after the expiry of the period within a further period of one year, in addition to, as provided under Sub-Clause (a) and (b) of Sub-Section (2), if he is satisfied that there was sufficient cause for not filing it within the period specified in the first proviso. And, the third issue is whether the notification has been issued by State Govt. or the Central Govt. and who is the appropriate government in the present case.
14] On perusal of the record, it is found that the award was passed by the Collector on 29.07.2016, whereas the reference by the collector has been filed on 19.06.2017. The learned Judge of the Reference Court has held that the notice under Section 37(2) of the Act of 2013 was issued on 04.08.2016, which was served on the landowners on 16.08.2016, whereas the reference was submitted by the landowners to the Collector on 08.09.2016, and it has been held that the reference was within limitation. It is found that if the
landowners had filed the reference application on 08.09.2016, and it has been filed before the Reference Court by the Collector on 19.06.2017, which is well within the period of limitation, as the discretion lies with the Collector to entertain such application within a further period of one year. Thus, if the reference application was submitted by the landowners to the Collector on 08.09.2016, and the same has been submitted by the Collector to the reference court on 19.06.2017, it cannot be said that the reference is barred by limitation.
15] So far as the contention of the appellant that the landowners had accepted the award by a tripartite agreement dated 16.08.2016 is concerned, this is not even pleaded by the appellant in their reply to reference application, although the aforesaid agreement is proved as Ex.D/1 in the deposition of DW/1 Mahesh Kumar, the Dy. General Manager of NTPC, which, in the considered opinion of this Court, has not been proved in accordance with law and despite the fact that it has been admitted in his cross examination by Pw/1 Motiram, it cannot be accepted as a piece of evidence and thus, the contention is hereby rejected.
16] So far as the question of appropriate Government is concerned, it is also found that the definition of appropriate Government is provided under Section 3(e) of the Act of 2013, which reads as under:-
―3. Definition.-In this Act, unless the context otherwise requires,--
(e) ―appropriate Government means,--
(i) in relation to acquisition of land situated within the territory
of, a State, the State Government;
(ii) in relation to acquisition of land situated within a Union territory (except Puducherry), the Central Government;
(iii) in relation to acquisition of land situated within the Union territory of Puducherry, the Government of Union territory of Puducherry;
(iv) in relation to acquisition of land for public purpose in more than one State, the Central Government, in consultation with the concerned State Governments or Union territories; and
(v) in relation to the acquisition of land for the purpose of the Union as may be specified by notification, the Central Government:
Provided that in respect of a public purpose in a District for an area not exceeding such as may be notified by the appropriate Government, the Collector of such District shall be deemed to be the appropriate Government;‖ (Emphasis Supplied)
17] A perusal of the aforesaid definition clearly reveals that the appropriate Government would mean the State Government within whose territory the land acquisition is to be made, and for the purposes of the acquisition of land for Union, the notification shall be made by the Central Government. Admittedly, the notifications have not been issued by the Central Government, but only by the State Government. So far as the notifications dated 10.04.2015 is concerned, the same reads as under:-
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izLrkfor o`gn rki fo?kqr ifj;kstuk dh izd`fr yksdfgr ds vUrxZr lkoZtfud iz;kstu dh gksus ls vf/kfu;e ds v/;k;&2 ¼v½ dh /kkjk 4 lekftd lek/kkr fu/kkZj.k fjiksVZ] ls NqV iznku dh xbZ gS] ftldk izdk'ku i`Fkd ls fd;k x;k gS] bl dkj.k ls /kkjk&11¼3½ ds rgr lkekftd lek/kkr fu/kkZj.k fjiksVZ ds izdk'ku dh vko';drk ugh gSA vuqlwph ¼1½
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[kjxksu lukon Vkdyh 5-269 egkizca/kd [kjxksu o`gn rki ¼ifj;kstuk½ fo?kqr ifj;kstuk ,uVhihlh [kjxksu dks dks;yk vkiwfrZ ds fy, jsy iFk ds fuekZ.k gsrq vuqlwph ¼2½
jsyiFk fuekZ.k {ks= ds vUrxZr xzke Vkdyh dh izHkkfor Hkwfe dk fooj.k
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e/;izns'k ds jkT;iky ds uke ls rFkk vkns'kkuqlkj dysDVj ,oa insu vij lfpo] e-iz- 'kklu jktLo foHkkx ftyk [kjxksu th &11780@15
18] It is apparent from the aforesaid notification that it has been issued by the Office of the Collector, District Khargone and Officiating Additional Secretary, State of M.P., Revenue Department.
19] In such circumstances, this Court is of the considered opinion that merely because the NTPC is a Public Sector Undertaking owned by the Central Government, the land acquisition proceedings cannot be treated to be carried out in relation to the acquisition of land for the purposes of Union. It is nobody's case that the acquisition proceedings are in respect of more than one State as provided under Sub-Clause (4) of Section 3(e) of the Act of 2013. 20] So far as the finding recorded by the Reference Court that
since the land is acquired for NTPC, which is a Public Sector Undertaking, the appropriate Government in the present case would be the Central Government, is concerned, , this Court finds that the notification was issued by the Collector in the name of the Governor of M.P. under Section 11(1) of the Act of 2013, and in the said notification itself, it is also provided that in column 5 of Schedule 1 appended with the aforesaid notification, the General Manager, NTPC, Khargone is also conferred the powers under Section 12 of the Act of 2013 as the officer to carry out the preliminary survey of land. It is also stated that the proposed Vrahad Taap Vidyut Pariyojana is in the interest of public at large and has been given exemption from the provisions of Section 4 of Chapter 2 of the Act of 2013 which refers to the preparation of Social Impact Assessment study, and its publication is made separately. In the other notification dated 22.03.2016, the same declaration is made by the State.
21] Thus, this Court has no hesitation to hold that the aforesaid notification has been issued under the name of, and by the authority of State Government only. At this juncture, this Court can also fruitfully rely on the decision rendered by the Supreme Court in the case of Magnum Promoters (P) Ltd. v. Union of India reported as (2015) 3 SCC 327 the relevant para 26 of the same reads as under:-
"29. Further, on the plea taken by the learned counsel on behalf of Respondents 2 and 3 regarding contravention of Sections 3 and 4 of the 1972 Act for transfer of the land in question by the appellant during the pendency of the proceedings as it was acquired by NCT on behalf of the Central Government by placing reliance on Article 239-AA of the Constitution, with respect to the
contention of the 1972 Act is concerned, the same has no application to the fact situation. In view of the said provision, it has been contended by the learned counsel on behalf of Respondents 2, 3 and 4 that the Land and Home subject-matters that are in Delhi are still with the Central Government and therefore, the acquisition of land by NCT is the acquisition made by it on behalf of the Central Government. This is a far-fetched argument of the learned counsel and therefore, the same cannot be accepted by us for the reason that the acquisition notification available in the original record would clearly show that the land is acquired by NCT, Delhi and not on behalf of the Central Government. Hence, the said contention is liable to be rejected and accordingly rejected.‖ (Emphasis Supplied) 22] Although this decision has been impliedly overruled in the case of Indore Development Authority Vs. Mahohar Lal and Others reported as (2020) 8 SCC 129, but in para 365, it is overruled on the point of applicability of s.24 of the Act of 2013, and not on the point of appropriate government. 23] So far as the decision rendered by the Division Bench of this Court in the case of Badrilal Dhakad S/o Late Shri Narsingh Dhakad and Others Vs. Union of India and Others passed in W.P. No.16808/2019 dated 27.01.2022 is concerned, on which strong reliance is placed by the reference court, the same relates to the land acquisition for 12 lanes Delhi- Mumbai Expressway i.e., NH-148N under the National Highways Act, 1956 thus, admittedly, the acquisition was by the Central Government for the purposes of national highway, hence, the said decision is clearly distinguishable on facts, and has no application in the case on hand. This Court is also of the opinion that when the notice is purely issued by the Officer of the State under the seal and authority of the State, treating itself to the appropriate Government, it cannot be interpreted to hold
that it is issued by the Central Government and the reliance placed by the Reference Court on the notification dated 09.02.2016 cannot be countenanced in the eyes of law.
24] Thus, in the facts and circumstance of the case, the finding recorded by the Reference Court that the appropriate Government in the present case would be the Central Government and the factor of ‗2' would be applicable, being contrary to law and facts, is liable to be and is hereby set aside.
25] Resultantly, the appeals are also allowed to the aforesaid extent.
(SUBODH ABHYANKAR) JUDGE Bahar
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