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Neeraj Holkar vs Madhya Pradesh Poorva Kshetra Vidyut ...
2024 Latest Caselaw 5000 MP

Citation : 2024 Latest Caselaw 5000 MP
Judgement Date : 20 February, 2024

Madhya Pradesh High Court

Neeraj Holkar vs Madhya Pradesh Poorva Kshetra Vidyut ... on 20 February, 2024

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                           1
                   IN THE HIGH COURT OF MADHYA PRADESH
                                AT JABALPUR
                                   WP No. 16591 of 2022
     (NEERAJ HOLKAR Vs MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN COMPANY LTD. AND
                                        OTHERS)

 Dated : 20-02-2024
            Shri Dharmendra Patel - Advocate for the petitioner.

            Shri A. Pachori - Advocate for respondent No.1.

Learned counsel for respondent No.1 prays for and is granted time to bring the judgments on record in which the issue involved in this case has been considered by the Court.

List this case in the next week making it clear that if on the next date no judgment is placed on record, then the matter shall be heard on the basis of material available on record.

Interim relief, if any, to continue till next date of hearing.

(SANJAY DWIVEDI) JUDGE

dm DEVASHISH MISHRA 2024.02.21 11:22:59 +05'30'

 
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