Tarun @ Raja vs The State Of Madhya Pradesh
2024 Latest Caselaw 4624 MP

Madhya Pradesh High Court

Tarun @ Raja vs The State Of Madhya Pradesh on 16 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 14045 of 2023
                                          (TARUN @ RAJA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 16-02-2024
                                   Shri Ram Bachan Sahu - Advocate for the appellant.

                                   Shri Pramod Kumar Thakre - G.A. for the respondent State.

Learned counsel for the appellant prays for and is granted time to go through the recent judgment of this Court in the case of Ram Swaroop Vs. State of MP.

As prayed, list after two weeks.

                                (SUJOY PAUL)                                    (ACHAL KUMAR PALIWAL)
                                   JUDGE                                                JUDGE

                           sh