Charan Lal Kosta vs Smt. Gyarsi Bai Kosta
2024 Latest Caselaw 4440 MP

Madhya Pradesh High Court

Charan Lal Kosta vs Smt. Gyarsi Bai Kosta on 15 February, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 627 of 2022 (CHARAN LAL KOSTA Vs SMT. GYARSI BAI KOSTA AND OTHERS)

Dated : 15-02-2024 Shri Acche Lal Patel - Advocate for the appellant.

The matter is to be heard on admission but the record is not available. Let record of the Courts below be requisitioned. It is informed by the learned counsel for the appellant that another second appeal i.e. SA No.366/2022 arising out of the same judgment is pending and he

prays for listing the matter along with that second appeal.

Accordingly, list the matter along with SA No.366/2022 after four weeks.

(ANURADHA SHUKLA) JUDGE

DevS