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Yasir Khan vs National Investigation Agency(Nia)
2024 Latest Caselaw 4090 MP

Citation : 2024 Latest Caselaw 4090 MP
Judgement Date : 12 February, 2024

Madhya Pradesh High Court

Yasir Khan vs National Investigation Agency(Nia) on 12 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 11406 of 2023 (MR. MEHRAJ ALI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

CRA/11417/2023, CRA/11418/2023, CRA/11454/2023, CRA/13468/2023, CRA/15393/2023 Dated : 12-02-2024 Parties through their respective counsel.

During the course of hearing, learned counsel for the NIA placed reliance on a Full Bench Judgment of Gauhati High Court passed in Crl.A. No. 121/2020 decided on 30.09.2022 and urged that in the light of this judgment, the

present appeals are not maintainable.

A copy of said judgment is supplied to Shri Mohammad Ali, learned counsel for the appellant in Cr.A. No. 15393/2023. Ther rRemaining counsel may obtain the copy from Shri Mohd. Ali.

As agreed, list the case on 21st February, 2024.

                             (SUJOY PAUL)                                                       (VIVEK JAIN)
                                JUDGE                                                              JUDGE

                          sarathe









 
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