Brajmohan Chobey vs School Education Department
2024 Latest Caselaw 4054 MP

Madhya Pradesh High Court

Brajmohan Chobey vs School Education Department on 12 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                          1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                                AT INDORE
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE PRANAY VERMA
                                           ON THE 12 th OF FEBRUARY, 2024
                                           WRIT PETITION No. 11413 of 2020

                           BETWEEN:-
                           1.    BRAJMOHAN CHOBEY S/O SHRI DWARIKA
                                 PRASAD CHOBEY, AGED ABOUT 46 YEARS,
                                 OCCUPATION:  SERVICE   GOVT.   HIGHER
                                 SECONDARY SCHOOL, TANODIYA BLOCK AGAR
                                 (MADHYA PRADESH)

                           2.    SMT. SUSHMA LALWANI W/O CHANDAR
                                 LALWANI, AGED ABOUT 46 YEARS, OCCUPATION:
                                 SERVICE GOVT. BOYS HIGH SCHOOL AGAR
                                 (MADHYA PRADESH)

                           3.    SURESH RATHORE S/O SHRI DEVILALJI
                                 RATHORE, AGED ABOUT 48 YEARS, OCCUPATION:
                                 SERVICE GOVT. MIDDLE SCHOOL, CHIKLI GOYAL
                                 BLOCK AGAR (MADHYA PRADESH)

                           4.    GOKUL SINGH KULSHRESHTHA S/O SHRI
                                 BHANWARLAL KULSHRESHTHA, AGED ABOUT 43
                                 YEARS, OCCUPATION: SERVICE GOVT. MIDDLE
                                 SCHOOL, LADON BLOCK NALKHEDA (MADHYA
                                 PRADESH)

                           5.    SMT. REKHA RATHORE W/O SHRI BHAGAT
                                 SINGH DEVDA, AGED ABOUT 48 YEARS,
                                 OCCUPATION: SERVICE GOVT.   HIGHER
                                 SECONDARY SCHOOL TANODIYA (MADHYA
                                 PRADESH)

                           6.    DINESH SHANKAR SHRIVASTAVA S/O SHRI R.N.
                                 SHRIVASTAVA, AGED ABOUT 52 YEARS,
                                 OCCUPATION: SERVICE GOVT. HIGH SCHOOL
                                 AMBA, BAROD (MADHYA PRADESH)

                           7.    DEVILAL MALVIYA S/O UDAIRAM MALVIYA,
                                 AGED ABOUT 44 YEARS, OCCUPATION: SERVICE
                                 GOVT. MIDDLE SCHOOL BHYANA (MADHYA
                                 PRADESH)

                           8.    MUKESH   REKWAL    S/O       SHRI   BANSHILAL
Signature Not Verified
Signed by: PRAMOD
KUSHWAHA
Signing time: 13-02-2024
17:35:59
                                                        2
                                 REKWAL, AGED ABOUT 45 YEARS, OCCUPATION:
                                 SERVICE GOVT. HIGHER SECONDARY SCHOOL
                                 KANAD (MADHYA PRADESH)

                           9.    RAJENDRA    KUMAR   RAKSHA   S/O   SHRI
                                 MOTILALJI RAKSHA, AGED ABOUT 48 YEARS,
                                 OCCUPATION:   SERVICE  GOVT.    HIGHER
                                 SECONDARY SCHOOL TANODIYA (MADHYA
                                 PRADESH)

                           10.   SMT. ANITA KHEDE W/O SHRI REWA RAM
                                 KHEDA, AGED ABOUT 46 YEARS, OCCUPATION:
                                 SERVICE GOVT. HIGH SCHOOL MALWASA
                                 (MADHYA PRADESH)

                           11.   SMT. RENU GUPTA W/O SHRI RAJESH GUPTA,
                                 AGED ABOUT 44 YEARS, OCCUPATION: SERVICE
                                 G O V T . MIDDLE SCHOOL DHOTI (MADHYA
                                 PRADESH)

                                                                                     .....PETITIONERS
                           (BY SHRI MANOJ MANAV - ADVOCATE)

                           AND
                           1.    SCHOOL EDUCATION DEPARTMENT PRINCIPAL
                                 SECRETARY VALLABH    BHAWAN   BHOPAL
                                 (MADHYA PRADESH)

                           2.    COMMISSIONER STATE EDUCATION CENTRE
                                 PUSHTAK BHAWAN ARERA HILLS (MADHYA
                                 PRADESH)

                           3.    JOINT DIRECTOR PUBLIC INSTRUCTION UJJAIN
                                 DIVISION UJJAIN (MADHYA PRADESH)

                           4.    DISTRICT EDUCATION OFFICER AGAR             DIST
                                 AGAR MALWA (MADHYA PRADESH)

                           5.    GOVERNEM T B.ED. COLLEGE UJJAIN THR ITS
                                 PRINCIPAL UJJAIN (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI ANENDRA SINGH PARIHAR - P.L. FOR THE
                           RESPONDENT/STATE)

                                 T h is petition coming on for orders this day, t h e cou rt passed the
                           following:
Signature Not Verified
Signed by: PRAMOD
KUSHWAHA
Signing time: 13-02-2024
17:35:59
                                                             3
                                                               ORDER

Learned counsel for the petitioners submits that identical petition W.P. No.10974/2020(Prahlad Kumar and Ors. Vs. State of M.P. and Ors.) and connected petitions have already been dismissed by a co-ordinate Bench of this Court by judgment dated 3/2/2021.

In view of the decision rendered in the aforesaid writ petitions, this petition is also dismissed.

(PRANAY VERMA) JUDGE PK