Madhya Pradesh High Court
Pratibha Bamboriya vs State Of M.P. Through School Education ... on 12 February, 2024
Author: Pranay Verma
Bench: Pranay Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE PRANAY VERMA
ON THE 12 th OF FEBRUARY, 2024
WRIT PETITION No. 11445 of 2020
BETWEEN:-
1. PRATIBHA BAMBORIYA W/O SHRI JAGDISH
BAMBORIYA, AGED ABOUT 46 YEARS,
OCCUPATION: SERVICE GOVT. MIDDLE SCHOOL,
BADODIYA, BLOCK BHANPURA (MADHYA
PRADESH)
2. MAMTA DHAKAD W/O SHRI RAMPRASAD
DHAKAD, AGED ABOUT 40 YEARS, OCCUPATION:
SERVICE GOVT. MIDDLE SCHOOL PREMPURIYA
(MADHYA PRADESH)
3. SMT. VINEETA MUZALDA W/O SHRI HARISINGH
MUZALDA, AGED ABOUT 42 YEARS, OCCUPATION:
SERVICE GOVT. HIGH SCHOOL, MEALKHEDA
BLOCK GAROTH (MADHYA PRADESH)
4. RAMESH GADARIYA S/O SHRI JUWANSINGH
GADARIYA, AGED ABOUT 45 YEARS,
OCCUPATION: SERVICE GOVT. MIDDLE SCHOOL,
BHAISADAMANDI BLOCK GAROTH (MADHYA
PRADESH)
5. SNEHLATA PATIDAR W/O DOULATRAM PATIDAR,
AGED ABOUT 44 YEARS, OCCUPATION: SERVICE
GOVT. MIDDLE SCHOOL, THADOD, BLOCK
MALHARGARH (MADHYA PRADESH)
6. OMPRAKASH MEWADA S/O SHRI BHAWANIRAM
MEWADA, AGED ABOUT 47 YEARS, OCCUPATION:
SERVICE GOVT. HIGH SCHOOL, DHAWAD BLOCK
BHANPURA, (MADHYA PRADESH)
7. VISHNU KUMAR VERMA S/O SHRI KESHURAM
VERMA, AGED ABOUT 43 YEARS, OCCUPATION:
SERVICE GOVT. HIGH SCHOOL. SANDHARA. DIST.
MANDSAUR (MADHYA PRADESH)
8. RAMDAYAL KAPARLYA S/O SHRI PRABHULAL
KAPRIYA, AGED ABOUT 40 YEARS, OCCUPATION:
Signature Not Verified
Signed by: PRAMOD
KUSHWAHA
Signing time: 13-02-2024
17:35:59
2
SERVICE GOVT. HIGH SCHOOL, NAVALI. BLOCK
BHANPURA DIST. MANDSAUR (MADHYA
PRADESH)
9. SATYANARAYAN CARPENTER S/O SHRI
BASANTILAL CARPENTER, AGED ABOUT 48
YE A R S , OCCUPATION: SERVICE GOVT. HIGH
SCHOO, KANWLA DIST. MANDSAUR (MADHYA
PRADESH)
10. RAMCHANDR GUJARIYA S/O SHRI NANDRAM
GUJARIYA, AGED ABOUT 44 YEARS,
OCCUPATION: SERVICE GOVT. HIGHER
SECONDARY SCHOOL, SANDHARA DIST.
MANDSAUR (MADHYA PRADESH)
11. LALSINGH SISODIYA S/O SHRI DHANNU SINGH
SISODIYA, AGED ABOUT 51 YEARS, OCCUPATION:
SERVICE GOVT. HIGH SCHOOL, KACHNARA FLAG
DIST. MANDSAUR (MADHYA PRADESH)
12. RADHESHYAM MEHAR S/O SHRI KALURAM JI
MEHAR, AGED ABOUT 52 YEARS, OCCUPATION:
SERVICE GOVT. HIGH SCHOOL BASAI BLOCK
SITAMAU DIST. MANDSAUR (MADHYA PRADESH)
13. RAMESH CHANDRA MEHAR S/O SHRI JAYRAM
MEHAR, AGED ABOUT 45 YEARS, OCCUPATION:
SERVICE GOVT. EXCELLENT H.S.S. SUWASARA
BLOCK SITAMAU DIST. MANDSAUR (MADHYA
PRADESH)
14. RANJIT SINGH BORANA S/O SHRI BHERULAL
BORANA, AGED ABOUT 47 YEARS, OCCUPATION:
SERVICE GOVT. HIGH SCHOOL, AJAYPUR
SITAMAU DIST. MANDSAUR (MADHYA PRADESH)
15. SANTOSH KHCINCHAWAT S/O SHRI
RAMNARAYAN KHINCHAWAT, AGED ABOUT 45
YE A R S , OCCUPATION: SERVICE GOVT. HIGH
SCHOOL KHAJURIPANTH, GAROTH DIST.
MANDSAUR (MADHYA PRADESH)
16. MANOHAR SURAYAWANSHI S/O SHRI DHULE
SINGH SURAYAWANSHI, AGED ABOUT 33 YEARS,
OCCUPATION: SERVICE GOVT. HIGH SCHOOL.
KAYAMPUR SITAMAU DIST. MANDSAUR
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI MANOJ MANAV - ADVOCATE)
Signature Not Verified
Signed by: PRAMOD
KUSHWAHA
Signing time: 13-02-2024
17:35:59
3
AND
1. STATE OF M.P. THROUGH SCHOOL EDUCATION
DEPARTMENT PRINCIPAL SECRETARY VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER STATION EUDCATION CENTRE
PUSHTAK BHAWAN, ARERA HILLS. BHOPAL
(MADHYA PRADESH)
3. JOINT DIRECTOR DIRECTORATE OF PUBLIC
INSTRUCTION (DPI) UJJAIN DIVISION. UJJAIN
(MADHYA PRADESH)
4. DISTRICT EDUCATION OFFICER UJJAIN DIST.
UJJAIN (MADHYA PRADESH)
5. GOVERNMENT B.ED. COLLEGE UJJAIN THR. ITS
PR IN CIPAL UJJAIN DIST. UJJAIN (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI ANENDRA SINGH PARIHAR - P.L. FOR THE
RESPONDENTS/STATE)
WRIT PETITION No. 13169 of 2020
BETWEEN:-
1. SMT. LALITA KADAM W/O SHRI MAHESH
KADAM, AGED ABOUT 46 YEARS, OCCUPATION:
SERVICE GOVT. MIDDLE SCHOOL NAMLI,
RATLAM (MADHYA PRADESH)
2. SMT. REKHA SONI W/O SHRI CHHAGANLAL SONI,
AGED ABOUT 44 YEARS, OCCUPATION: SERVICE
GOVT. HIGH SCHOOL MUNDRI, DIST RATLAM
(MADHYA PRADESH)
3. GOVINDSINGH SOLANKI S/O SHRI ANARSINGH
SOLANKI, AGED ABOUT 48 YEARS, OCCUPATION:
SERVICE GOVT. MIDDLE SCHOOL, KOTDA
BLOCK SAILANA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI MANOJ MANAV - ADVOCATE)
AND
Signature Not Verified
Signed by: PRAMOD
KUSHWAHA
Signing time: 13-02-2024
17:35:59
4
1. SCHOOL EDUCATION DEPARTMENT PRINCIPAL
SECRETARY VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COMMISSIONER STATE EDUCATION CENTRE
PUSHTAK BHAWAN, ARERA HILLS BHOPAL
(MADHYA PRADESH)
3. JOINT DIRECTOR DIRECTORATE OF PUBLIC
INSTRUCTION (DPI) UJJAIN DIVISION (MADHYA
PRADESH)
4. DISTRICT EDUCATION OFFICER RATLAM
(MADHYA PRADESH)
5. GOVERNMENT B.ED. COLLEGE UJJAIN THR ITS
PRINCIPAL UJJAIN (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ANENDRA SINGH PARIHAR - P.L FOR THE
RESPONDENTS/STATE)
T h is petition coming on for orders this day, t h e cou rt passed the
following:
ORDER
Learned counsel for the petitioners submits that identical petition W.P.
No.10974/2020(Prahlad Kumar and Ors. Vs. State of M.P. and Ors.) and
connected petitions have already been dismissed by a co-ordinate Bench of this
Court by judgment dated 3/2/2021.
In view of the decision rendered in the aforesaid writ petitions, these
petitions are also dismissed.
(PRANAY VERMA)
JUDGE
PK
