Ramveer Sharma vs Shyam Sharma
2024 Latest Caselaw 3712 MP

Citation : 2024 Latest Caselaw 3712 MP
Judgement Date : 7 February, 2024

Madhya Pradesh High Court

Ramveer Sharma vs Shyam Sharma on 7 February, 2024

                                     1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT GWALIOR
                              MA No. 2804 of 2019
               (RAMVEER SHARMA AND OTHERS Vs SHYAM SHARMA AND OTHERS)

Dated : 07-02-2024
         Ms. Meena Singhal - Advocate for the appellants.

         Shri Arvind Kumar Agrawal - Advocate for respondent No.2.

Heard on I.A. No.339/2024, an application under Section 41 Rule 14(4) of CPC for dispense with service of respondents No.1.

For the reasons assigned in the application, I.A.No.339/2024 is allowed. At the risk and cost of appellants, respondent No.1 is hereby dispensed

with.

Arguments heard.

Reserved for Judgment.

(BINOD KUMAR DWIVEDI) JUDGE

Monika

MONIKA SHARMA 2024.02.09 15:37:33 +05'30'

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