Manu @ Manohar vs The State Of Madhya Pradesh
2024 Latest Caselaw 3703 MP

Madhya Pradesh High Court

Manu @ Manohar vs The State Of Madhya Pradesh on 7 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 2809 of 2015
                                              (MANU @ MANOHAR Vs THE STATE OF MADHYA PRADESH)

                          Dated : 07-02-2024
                                    Shri Jafar Khan - Advocate for the appellant..

                                    Shri Y. Dhande - Govt. Advocate for the respondent / State.

As prayed by appellant's counsel, list the case in the next week to enable him to go through the judgment of this Court passed in Cr.A. No. 2630/2015 (Ramswaroop Vs. State of M.P.).

                             (SUJOY PAUL)                                                       (VIVEK JAIN)
                                JUDGE                                                              JUDGE

                          sarathe