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Rohit vs The State Of Madhya Pradesh
2024 Latest Caselaw 3702 MP

Citation : 2024 Latest Caselaw 3702 MP
Judgement Date : 7 February, 2024

Madhya Pradesh High Court

Rohit vs The State Of Madhya Pradesh on 7 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 328 of 2023
                                           (ROHIT Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 07-02-2024
                                 Shri Jafar Khan - Advocate for the appellant.

                                 Shri Aayush Dev Bajpai - Government Advocate for respondent/State.

As prayed by learned counsel for the appellant, list after a week to enable him to go through the recent judgment of this Court passed in CRA No.2630 of 2015 (Ramswaroop vs. State of M.P.).

                            (SUJOY PAUL)                                                       (VIVEK JAIN)
                               JUDGE                                                              JUDGE

                         manju








 
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