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Krishna Khatik vs The State Of Mp
2024 Latest Caselaw 3663 MP

Citation : 2024 Latest Caselaw 3663 MP
Judgement Date : 7 February, 2024

Madhya Pradesh High Court

Krishna Khatik vs The State Of Mp on 7 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                    1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 7 th OF FEBRUARY, 2024
                                          WRIT PETITION No. 546 of 2024

                         BETWEEN:-
                         KRISHNA KHATIK W/O SHRI RAM GOPAL KHATIK,
                         AGED ABOUT 71 YEARS, OCCUPATION: OCCUPATION:
                         PENSIONER. (RETIRED ASSISTANT TEACHER ) R/O SAI
                         COLONY SANCHAR NAGAR DEENDAYAL UPADHAYA
                         WARD   JABALPUR DISTRICT- JABALPUR (MADHYA
                         PRADESH)

                                                                           .....PETITIONER
                         (BY SHRI SACHIN PANDEY - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL SECRETARY SCHOOL EDUCATION
                               DEPARTMENT VALLABH BHAWAN BHOPAL
                               (MADHYA PRADESH)

                         2.    THE STATE OF MADHYA PRADESH FINANCE
                               DEPARTMENT THROUGH ITS SECRETARY OF THE
                               FINANCE   DEPARTMENT VALLABH BHAWAN
                               BHOPAL (MADHYA PRADESH)

                         3.    JOINT DIRECTOR TREASURY AND ACCOUNTS
                               CIVIL LINE JABALPUR (MADHYA PRADESH)

                         4.    DISTRICT TREASURY OFFICER      JABALPUR
                               DISTRICT JABALPUR (MADHYA PRADESH)

                         5.    DISTRICT     PENSION    OFFICER JABALPUR
                               DISTRICT JABALPUR (MADHYA PRADESH)

                         6.    DISTRICT EDUCATION OFFICER JABALPUR
                               DISTRICT JABALPUR (MADHYA PRADESH)
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 2/9/2024
1:50:56 PM
                                                           2
                         7.    SANKUL   PRINCIPAL   GOVT. HIGH SCHOOL
                               BELBAAG     JABALPUR DISTRICT JABALPUR
                               (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                              (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                CHIEF JUSTICE                                          JUDGE
                         C









 
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