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Arun vs The State Of Madhya Pradesh
2024 Latest Caselaw 3499 MP

Citation : 2024 Latest Caselaw 3499 MP
Judgement Date : 6 February, 2024

Madhya Pradesh High Court

Arun vs The State Of Madhya Pradesh on 6 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2350 of 2023 (NEERAJ Vs THE STATE OF MADHYA PRADESH)

CRA/01793/2022 Dated : 06-02-2024 Appellant through his counsel.

Shri Ajay Shukla - Govenrment Advocate for the State of M.P.

After arguing for sometime, learned counsel for the appellant prays for time to argue the matter armed with relevant judgment.

Other side has no objection. List after a week.



                                (SUJOY PAUL)                                (AMAR NATH (KESHARWANI))
                                   JUDGE                                             JUDGE

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