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Rakesh Dwivedi vs The State Of Madhya Pradesh
2024 Latest Caselaw 3215 MP

Citation : 2024 Latest Caselaw 3215 MP
Judgement Date : 2 February, 2024

Madhya Pradesh High Court

Rakesh Dwivedi vs The State Of Madhya Pradesh on 2 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8238 of 2022 (RAKESH DWIVEDI Vs THE STATE OF MADHYA PRADESH)

Dated : 02-02-2024 Shri Aseem Trivedi - Advocate for the appellant.

Shri A.N. Gupta - Government Advocate for the State of M.P.

As prayed by learned counsel for the appellant, list in the next week to enable him to argue the matter armed with relevant judgment.

(SUJOY PAUL) JUDGE

bks

 
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