Citation : 2024 Latest Caselaw 3075 MP
Judgement Date : 1 February, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 1756 of 2008
(SARMAN AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 01-02-2024
None for the appellants.
Ms. Smita Kehri - Panel lawyer for the respondent/State.
Arguments heard. Reserved for judgment.
(ACHAL KUMAR PALIWAL) JUDGE
vai
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