Citation : 2024 Latest Caselaw 21192 MP
Judgement Date : 5 August, 2024
1 SA-1484-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1484 of 2021 (ASHOK KUMAR Vs HEMANT AND OTHERS )
Dated : 05-08-2024 Shri Sapnesh Kumar Jain, learned counsel for the appellant.
As per the report received from OIC, record room, district Court, Indore, record of case RCS106A/2014 (Ashok Kumar vs. Hemant), judgment dated 30.08.2016 was destroyed in fire happened on 08.04.2021 but it is found that the said record was scanned and is available in CIS as CNR
No.MP0901-000210-1999.
Registry is directed to scan the said record for perusal of the counsel. List after six weeks.
(HIRDESH) JUDGE
hk/
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