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Nirmal Singh Rana vs The State Of Madhya Pradesh
2023 Latest Caselaw 15997 MP

Citation : 2023 Latest Caselaw 15997 MP
Judgement Date : 26 September, 2023

Madhya Pradesh High Court
Nirmal Singh Rana vs The State Of Madhya Pradesh on 26 September, 2023
Author: Anuradha Shukla
                                                             1
                            IN     THE      HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                       HON'BLE SMT. JUSTICE ANURADHA SHUKLA
                                             ON THE 26 th OF SEPTEMBER, 2023
                                           CRIMINAL REVISION No. 2840 of 2015

                          BETWEEN:-
                          NIRMAL SINGH RANA, S/O LATE VIJAY BAHADUR
                          SINGH RANA, AGED ABOUT 60 YEARS, R/O WARD NO.4,
                          NARSINGHTOLA,    BAIHAR,    DISTT.   BALAGHAT
                          (MADHYA PRADESH)

                                                                                          .....PETITIONER
                          (NONE)

                          AND
                          STATE OF MADHYA PRADESH THROUGH STATION
                          HOUSE OFFICER, P.S. RUPJHAR, DISTT. BALAGHAT
                          (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                          (BY SHRI S.P. CHADAR - GOVERNMENT ADVOCATE)

                                 Th is revision coming on for orders this day, the Court passed the
                          following:
                                                              ORDER

In this criminal revision, the applicant has challenged the charges framed by the trial Court, but as per the information submitted by the Registry, the case has been finally disposed of by passing a judgment of acquittal.

Accordingly, this revision petition is dismissed as having been rendered infructuous.

(ANURADHA SHUKLA) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 9/27/2023 4:21:52 PM

Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 9/27/2023 4:21:52 PM

 
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