Smt. Shyamwati Maravi vs The State Of Madhya Pradesh
2023 Latest Caselaw 15938 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 26 th OF SEPTEMBER, 2023
                                          WRIT PETITION No. 23653 of 2023

                           BETWEEN:-
                           SMT. SHYAMWATI MARAVI W/O SHRI RAJ KUMAR
                           MARAVI, AGED ABOUT 65 YEARS, R/O WARD NO. 6
                           BINJHIYA BEHIND OF YADAV HOTEL BINJHIYA
                           DISTRICT MANDLA (MADHYA PRADESH)

                                                                            .....PETITIONER
                           (BY SHRI ASHISH KUMAR VISHWAKARMA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY TRIBAL WELFARE
                                 DEPARTMENT    (EDUCATION)  MANTRALAYA,
                                 VALLABH    BHAWAN,    BHOPAL   (MADHYA
                                 PRADESH)

                           2.    THE DISTRICT EDUCATION OFFICER SCHOOL
                                 EDUCATION DEPARTMENT DISTRICT MANDLA
                                 (MADHYA PRADESH)

                           3.    THE ASSISTANT COMMISSIONER     MANDLA
                                 (MADHYA PRADESH)

                           4.    THE BLOCK EDUCATION OFFICER SCHOOL
                                 EDUCATION DEPARTMENT GHUGHRI MANDLA,
                                 DISTRICT MANDLA (MADHYA PRADESH)

                           5.    THE     DISTRICT   TREASURY     OFFICER
                                 DIRECTORATE OF TREASURY AND ACCOUNTS
                                 DISTRICT MANDLA(MADHYA PRADESH)

                           6.    THE    DISTRICT   PENSIONER     OFFICER
                                 DIRECTORATE OF PENSION DISTRICT MANDLA
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
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                                    (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM