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Kishori Lal Namdeo vs The State Of Madhya Pradesh
2023 Latest Caselaw 15934 MP

Citation : 2023 Latest Caselaw 15934 MP
Judgement Date : 26 September, 2023

Madhya Pradesh High Court
Kishori Lal Namdeo vs The State Of Madhya Pradesh on 26 September, 2023
Author: Chief Justice
                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 26 th OF SEPTEMBER, 2023
                                             WRIT PETITION No. 23576 of 2023

                           BETWEEN:-
                           KISHORI LAL NAMDEO S/O LATE SHRI K.L. NAMDEO,
                           AGED ABOUT 68 YEARS, OCCUPATION: RETIRED R/O
                           VILAGE PADWAL POLICE STATION BARELA, DISTRICT
                           AND TEHSIL JABALPUR (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI RAJESH KUMAR CHAND - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH SCHOOL
                                 EDUCATION DEPARTMENT VALLABH BHAWAN,
                                 DISTRICT BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER           PUBLIC     EDUCATION
                                 S EC R E TA R I AT GAUTAM    NAGAR   BHOPAL
                                 (MADHYA PRADESH)

                           3.    THE DISTRICT TREASURER OFFICER DISTRICT
                                 JABALPUR (MADHYA PRADESH)

                           4.    THE DISTRICT PENSION OFFICER THE STATE OF
                                 MADHYA       PRADESH JABALPUR    (MADHYA
                                 PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Signature Not Verified Signed by: VIBHA PACHORI Signing time: 9/30/2023 11:24:42 AM

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.





                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
 

 
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