Sunil Kumar Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 15915 MP

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                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 26 th OF SEPTEMBER, 2023
                                           WRIT PETITION No. 22094 of 2023

                           BETWEEN:-
                           S UN IL KUMAR MISHRA S/O SHRI ISHWAR PRASAD
                           MISHRA, AGED ABOUT 65 YEARS, OCCUPATION:
                           PENSIONER. (RETIRED FORESTER ) R/O H.NO. 39
                           EXOTICA COLONY ,POST BARELA BAILWARA
                           JABALPUR DISTRICT JABALPUR (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY FOREST DEPARTMENT
                                 MINISTRY    VALLABH   BHAWAN,   BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT, THROUGH IT'S SECRETARY OF
                                 THE FINANCE DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           3.    PRINCIPAL     CHIEF CONSERVATOR OF WEST
                                 FO R ES T, CONSERVATOR OF WEST FOREST
                                 SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)

                           4.    DISTRICT    TREASURY   OFFICER, MANDLA
                                 DISTRICT MANDLA (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER, MANDLA DISTRICT
                                 MANDLA (MADHYA PRADESH)

                           6.    DIVISIONAL   WEST   FOREST   OFFICER (G)
                                 DISTRICT- MANDLA (MADHYA PRADESH)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
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                                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM