Ram Shankar Bhatt vs The State Of Madhya Pradesh
2023 Latest Caselaw 15892 MP

                                                      1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 26 th OF SEPTEMBER, 2023
                                         WRIT PETITION No. 23445 of 2023

                          BETWEEN:-
                          RAM SHANKAR BHATT S/O SHRI GAYA PRASAD BHATT,
                          AGED ABOUT 65 YEARS, OCCUPATION: RETIRED SUB
                          ENGINEER R/O WARD NO 18 HOUSE NO 206 ASHIRWAD
                          BHAWAN BEHIND NEW BUS STAND SOHAGPUR
                          DISTRICT SHAHDOL (MADHYA PRADESH)

                                                                           .....PETITIONER
                          (BY SHRI SHIVAM MISHRA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE PRINCIPAL SECRETARY WATER RESOURCES
                                DEPARTMENT, VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          2.    THE   PRINCIPAL   SECRETARY (FINANCE)
                                GOVERNMENT OF M.P. VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          3.    ENGINEER IN CHIEF WATER RESOURCES
                                D EPARTM EN T VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                          4.    CHIEF ENGINEER GANGA KACHHAR WATER
                                RESOURCES   DEPARTMENT REWA (MADHYA
                                PRADESH)

                          5.    EXECUTIVE ENGINEER BANSAGAR PAKKA
                                B AN D H SAMBHAG KRAMANK 3, POST OFFICE
                                BANSAGAR DISTRICT SHAHDOL (MADHYA
                                PRADESH)

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 9/29/2023
2:27:52 PM
                                                        2
                          6.    DISTRICT PENSION OFFICER SHAHDOL (MADHYA
                                PRADESH)

                          7.    DISTRICT   TREASURY           OFFICER SHAHDOL
                                (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          C




Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 9/29/2023
2:27:52 PM