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Ramesh Kumar Rajak vs Registrar General High Court Of ...
2023 Latest Caselaw 15890 MP

Citation : 2023 Latest Caselaw 15890 MP
Judgement Date : 26 September, 2023

Madhya Pradesh High Court
Ramesh Kumar Rajak vs Registrar General High Court Of ... on 26 September, 2023
Author: Chief Justice
                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 26 th OF SEPTEMBER, 2023
                                            WRIT PETITION No. 23425 of 2023

                          BETWEEN:-
                          RAMESH KUMAR RAJAK S/O LATE SHRI KUNJAN LAL
                          RAJAK, AGED ABOUT 67 YEARS, OCCUPATION:
                          RETIRED ASSISTANT GRADE II FROM THE OFFICE OF
                          DISTRICT AND SESSION JUDGE MANDLA DISTRICT
                          MANDLA R/O RADHA KRISHN WARD MADNLA
                          DISTRICT MANDLA (MADHYA PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI AJEET KUMAR SINGH - ADVOCATE)

                          AND
                          1.    REGISTRAR GENERAL HIGH COURT OF MADHYA
                                PRADESH JABALPUR PRINCIPAL SEAT AT
                                JABALPUR DISTRICT JABALPUR (MADHYA
                                PRADESH)

                          2.    DISTRICT AND SESSION JUDGE MANDLA
                                DISTRICT MANDLA (MADHYA PRADESH)

                          3.    DISTRICT PENSION OFFICER MANDLA DISTRICT
                                MANDLA (MADHYA PRADESH)

                          4.    DISTRICT   TREASURY  OFFICER   MANDLA
                                DISTRICT MANDLA (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 9/29/2023
2:27:52 PM
                                                            2
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.





                              (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                CHIEF JUSTICE                                           JUDGE
                          C




Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 9/29/2023
2:27:52 PM
 

 
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