Jagpati Singh Baghel vs The State Of Madhya Pradesh
2023 Latest Caselaw 15836 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 861 of 2022 (JAGPATI SINGH BAGHEL Vs THE STATE OF MADHYA PRADESH)

Dated : 25-09-2023 Shri Sanjeev Singh - Advocate for the applicant.

Ms. S. S. Baghel - Panel Lawyer for the State.

Learned counsel for the applicant submits that the learned Special Judge (POCSO Act) Sidhi has fixed Special Case No.48/2021 for final judgment on 26.9.2023. Therefore, the learned trial court is directed not to pass final

judgment till the next date of hearing.

List the case in the week commencing 9.10.2023 for final hearing. Certified copy as per rules today.

(ACHAL KUMAR PALIWAL) JUDGE

ps

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 9/25/2023 6:33:02 PM