Ram Kishan vs Kanchedilal
2023 Latest Caselaw 15754 MP

                                                           1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      SA No. 2169 of 2005
                                         (RAM KISHAN AND OTHERS Vs KANCHEDILAL AND OTHERS)

                           Dated : 23-09-2023
                                Shri Ankit Saxena - Advocate for appellants.

                                Shri Utkarsh Sonkar - Advocate for respondent Nos.1 to 3.

Ms. Saraswati Badgaiya - Panel Lawyer for respondent No. 4/State.

Heard on admission. Reserved for judgment.

(AVANINDRA KUMAR SINGH) JUDGE

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 26-09-2023 10:08:06