Onkarsingh vs Smt. Sauram Bai
2023 Latest Caselaw 15579 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         SA No. 993 of 2013
                                          (ONKARSINGH AND OTHERS Vs SMT. SAURAM BAI AND OTHERS)

                           Dated : 21-09-2023
                                 None for the appellant.

                                 Shri Sajid Khan - Advocate for the respondent No. 1 to 5.

Ms. CV. Rao - P.L. for the respondent/State.

Learned Civil Judge in Civil suit No. 26-A/2007 judgment dated 18th August, 2007 decreed the suit of the plaintiff. Learned Ist Appellate Court in

Civil Appeal No. 3A/2012 judgment dated 30.09.2013 allowed the appeal. Plaintiff Omkar Singh filed this appeal.

List in next week.

(AVANINDRA KUMAR SINGH) JUDGE

Akm

Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 25-09-2023 15:39:15