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Surendar Pal Singh vs Smt.Godavari Parmar & Ors.
2023 Latest Caselaw 15491 MP

Citation : 2023 Latest Caselaw 15491 MP
Judgement Date : 20 September, 2023

Madhya Pradesh High Court
Surendar Pal Singh vs Smt.Godavari Parmar & Ors. on 20 September, 2023
Author: Avanindra Kumar Singh
                                                              1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        SA No. 917 of 2005
                                           (SURENDAR PAL SINGH Vs SMT.GODAVARI PARMAR & ORS.)

                           Dated : 20-09-2023
                                 Shri Suyash Pyasi along with Shri Shivendra Pandey - Advocate for

                           appellants.
                                 Shri Arvind Shrivastava - Advocate for respondents.

Arguments heard on the merits of the case. Reserved for judgment.

(AVANINDRA KUMAR SINGH) JUDGE

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 21-09-2023 11:36:46

 
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