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Singal @ Munna @ Dalchand Vanshkar vs The State Of Madhya Pradesh
2023 Latest Caselaw 15169 MP

Citation : 2023 Latest Caselaw 15169 MP
Judgement Date : 13 September, 2023

Madhya Pradesh High Court
Singal @ Munna @ Dalchand Vanshkar vs The State Of Madhya Pradesh on 13 September, 2023
Author: Chief Justice
                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      CRA No. 1764 of 2007
                            (SINGAL @ MUNNA @ DALCHAND VANSHKAR AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                                                           CRA/02208/2007
                          Dated : 13-09-2023
                                  Shri Akash Kaushal - Advocate for appellants in Cr.A.No.1764 of

                          2007.
                                  Ms.Manju Khatri - Advocate for appellant in Cr.A.No.2208 of 2007.
                                  Shri A.S. Baghel - Public Prosecutor for respondent/State.

Heard arguments.

Reserved for judgment.

(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE

Sha

Signature Not Verified Signed by: SHALINI LANDGE Signing time: 9/14/2023 3:54:43 PM

 
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