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Sawabt Sisodiya vs The State Of Madhya Pradesh
2023 Latest Caselaw 15164 MP

Citation : 2023 Latest Caselaw 15164 MP
Judgement Date : 13 September, 2023

Madhya Pradesh High Court
Sawabt Sisodiya vs The State Of Madhya Pradesh on 13 September, 2023
Author: Dinesh Kumar Paliwal
                                                           1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                  MCRC No. 34892 of 2023
                                    (SAWABT SISODIYA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                         Dated : 13-09-2023
                               Smt. Shrishti Kashyap - Advocate for applicants.

                               Shri Vinay Sharma- Panel Lawyer for the respondent/State.

Learned counsel for the applicants seeks two weeks time to furnish the copies of the judgments in which applicants have been acquitted.

As prayed, list after two weeks.

(DINESH KUMAR PALIWAL) JUDGE

b

Signature Not Verified Signed by: BIJU BABY Signing time:

9/15/2023 10:54:34 AM

 
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